High Courts21 Feb 1992
Gopalkrishna Mitharam Chandnani and Others Vs Gujarat State Road Trans. Corporation and Another
Gujarat High Court · (1994) ACJ 846
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22, Order 41 Rule 33
COURT ARCHIVE
Gujarat High Court judgments, 1992
344 judgments · page 15 of 18
High Courts20 Feb 1992
Abdulgani Abdulbhai Kureshi and Another Vs State of Gujarat and Another
Gujarat High Court · (1992) 1 GLR 503
Bombay Provincial Municipal Corporations Act, 1949 — Section 5(1), 5(2), 6(3), 7A, 7A
High Courts18 Feb 1992Dismissed
Chandrakant Shantilal Pandya and another Vs Savitabehn Thakorlal Shah
Gujarat High Court · (1992) 02 GUJ CK 0010
Specific Relief Act, 1963 — Section 16, 16(c), 16(c)Transfer of Property Act, 1882 — Section 58(c)
High Courts14 Feb 1992Dismissed
The State of Gujarat Vs Keshavlal Maganbhai Jogani and Others
Gujarat High Court · (1993) CriLJ 248 : (1992) 2 GLR 882
Penal Code, 1860 (IPC) — Section 109, 332, 339, 34, 340
High Courts14 Feb 1992Dismissed
Saurashtra Paper and Board Mills Pvt. Ltd. Vs State of Gujarat and Another
Gujarat High Court · (1992) 2 GLR 871 : (1995) 3 LLJ 540
Constitution of India, 1950 — Article 226Minimum Wages Act, 1948 — Section 3(1A), 5(2)
High Courts14 Feb 1992
Thakore Laxmanji @ Angi Rajuji Vs State of Gujarat
Gujarat High Court · (1993) 1 GLR 523
Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 114, 323, 326
High Courts13 Feb 1992
Bhikhiben Girdharbhai Rathod and Others Vs State of Gujarat and Another
Gujarat High Court · (1994) 1 CivCC 615 : (1993) 2 GLR 1430
Constitution of India, 1950 — Article 226Urban Land (Ceiling and Regulation) Act, 1976 — Section 20, 20(1), 20(2), 20(i)
High Courts13 Feb 1992
Commissioner of Income Tax Vs New Heaven Bearing Pvt. Ltd.
Gujarat High Court · (1992) 198 ITR 567
Income Tax Act, 1961 — Section 35B
High Courts13 Feb 1992
Commissioner of Income Tax Vs M.K.S. Shivrajsinhji
Gujarat High Court · (1992) 106 CTR 218 : (1993) 201 ITR 451
Income Tax Act, 1961 — Section 154
High Courts13 Feb 1992
Pag Precision Bearing Limited Vs Sales Tax Officer and Another
Gujarat High Court · (1992) 02 GUJ CK 0003
Central Sales Tax Act, 1956 — Section 9(2)Gujarat Sales Tax Act, 1969 — Section 41, 42, 42(1)
High Courts11 Feb 1992
P.J. Sachinwala Vs Competent Authority and Additional Collector, U.L.C.
Gujarat High Court · (1992) 1 GLR 583
Constitution of India, 1950 — Article 226Urban Land (Ceiling and Regulation) Act, 1976 — Section 2(n), 4
High Courts11 Feb 1992
H.H. Shri Natwarsinghji Vs Commissioner of Wealth Tax
Gujarat High Court · (1992) 108 CTR 386 : (1993) 201 ITR 133
Income Tax Act, 1961 — Section 36(1)Wealth Tax Act, 1957 — Section 27(3), 7
High Courts11 Feb 1992
Radhabehn and Others Vs Mulji Kanji Dhrod and Others
Gujarat High Court · (1995) 1 ACC 403
Motor Vehicles Act, 1988 — Section 108, 147, 149, 94, 95Workmens Compensation Act, 1923 — Section 10, 30, 31, 4, 4A
High Courts11 Feb 1992
Radhabehn and Others Vs Mulji Kanji Dhord and Others
Gujarat High Court · (1994) ACJ 404
Employees Compensation Act, 1923 — Section 10, 30, 31, 4, 4AMotor Vehicles Act, 1988 — Section 108, 147, 149, 94, 95
High Courts10 Feb 1992
Anantkuverba (Legal Representative of H.H. Maharaja Sri Natwarsinghji) Vs Commissioner of Wealth-tax
Gujarat High Court · (1993) 201 ITR 42
Income Tax Act, 1961 — Section 263, 263(1)Wealth Tax Act, 1957 — Section 25(2), 5(1)
High Courts10 Feb 1992
Supreme Tyresoles Vs Sales Tax Officer and Others
Gujarat High Court · (1992) 02 GUJ CK 0013
Gujarat Sales Tax Act, 1969 — Section 45(6)
High Courts07 Feb 1992
Yamuna Restaurant Vs Commissioner of Income Tax
Gujarat High Court · (1993) 110 CTR 195 : (1993) 201 ITR 99
Income Tax Act, 1961 — Section 271(1)
High Courts07 Feb 1992
Gujarat State Co-operative Union Vs Commissioner of Income Tax
Gujarat High Court · (1992) 103 CTR 206 : (1992) 195 ITR 279
Income Tax Act, 1961 — Section 10(22), 11, 2, 2(15)
High Courts06 Feb 1992
Shri Guru Ashish Wire Industries Vs State of Gujarat and Others
Gujarat High Court · (1992) 02 GUJ CK 0030
Gujarat Sales Tax Act, 1969 — Section 49(2)
High Courts06 Feb 1992
Jayant Extraction Industries Pvt. Ltd. and Others Vs Sales Tax Officer and Others
Gujarat High Court · (1992) 02 GUJ CK 0016
Central Sales Tax Act, 1956 — Section 9(2)Gujarat Sales Tax Act, 1969 — Section 42(1), 46, 46A