High Courts11 Sept 1991
Shri Commercial Transport Hire Purchase Co. and Another Vs New Great Insurance Co. of India Ltd.
Gujarat High Court · (1992) 1 GLR 623
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 96
COURT ARCHIVE
Gujarat High Court judgments, 1991
335 judgments · page 5 of 17
High Courts10 Sept 1991
Solanki Ravibhai Dipubhai and Others Vs State of Gujarat and Another
Gujarat High Court · (1992) 1 GLR 631
Constitution of India, 1950 — Article 141Criminal Procedure Code, 1973 (CrPC) — Section 438, 438, 438(1)Evidence Act, 1872 — Section 27
High Courts09 Sept 1991
State of Gujarat Vs Diwaliben Radhav Khant and Others
Gujarat High Court · (1992) 1 GLR 108
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 9, 115, 115
High Courts07 Sept 1991
Supo Dyes Corporation Vs Commissioner of Income Tax
Gujarat High Court · (1991) 09 GUJ CK 0018
Income Tax Act, 1961 — Section 30, 40
High Courts07 Sept 1991
Commissioner of Income Tax Vs Abdul Rehman and Sons
Gujarat High Court · (1993) 199 ITR 709
Income Tax Act, 1961 — Section 40(B)
High Courts05 Sept 1991
Shantaben Chinubhai (Guardian of Minor, Upendra Chinubhai) Vs Commissioner of Wealth-tax
Gujarat High Court · (1992) 103 CTR 185 : (1992) 196 ITR 44
Income Tax Act, 1961 — Section 104, 263, 80HHWealth Tax Act, 1957 — Section 45, 5, 5(1)
High Courts03 Sept 1991
Becharbhai Karsanbhai and Others Vs Special Land Acquisition Officer
Gujarat High Court · (1992) 1 GLR 1
Land Acquisition Act, 1894 — Section 18, 28A, 28A(1), 4, 6
High Courts03 Sept 1991
Brooke Bond India Ltd. Vs Union of India
Gujarat High Court · (1992) 60 ELT 88 : (1992) 1 GLR 452
Central Excises and Salt Act, 1944 — Section 2, 3
High Courts29 Aug 1991
Fatmabai Ismail and Another Vs Mayabai Hirji
Gujarat High Court · (1993) 2 GLR 1192
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 11(3), 12, 12(2), 12(3)(a), 12(3)(b)Transfer of Property Act, 1882 — Section 106
High Courts28 Aug 1991
Dr. Sukumar Mehta Vs District Registrar, Births and Deaths
Gujarat High Court · (1993) 1 GLR 93
Registration of Births and Deaths Act, 1969 — Section 14, 15
High Courts26 Aug 1991
Bhaval Shiva Vs State of Gujarat
Gujarat High Court · (1991) 2 GLR 1272
Constitution of India, 1950 — Article 141Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 323
High Courts23 Aug 1991
Gulam Yasin Mirza Vs Vajesingbhai Kesarsing Makwana and Others
Gujarat High Court · (1992) 2 ACC 97 : (1992) 1 GLR 133
Motor Vehicles Act, 1939 — Section 22, 96(2), 96(2)
High Courts23 Aug 1991Allowed
K.S. Unnithan Vs A.P.C. Technical Assistant and Others
Gujarat High Court · (1992) ACJ 1128
Motor Vehicles Act, 1939 — Section 110A, 110A, 110D
High Courts23 Aug 1991
Alam Yasin Mirza Vs V.K. Makwana and Others
Gujarat High Court · (1992) ACJ 148
Motor Vehicles Act, 1939 — Section 123, 96(2), 96(2)
High Courts23 Aug 1991
K.S. Unnithan Vs A.P.C. Techinal Asst. and Others
Gujarat High Court · (1992) 1 ACC 672
Motor Vehicles Act, 1939 — Section 110A, 110A, 110D
High Courts22 Aug 1991
Prabhavatiben Bipinchandra Rangunwala Vs Bipinchandra Dhansukhlal and Another
Gujarat High Court · (1991) 2 GLR 1385 : (1992) 1 RCR(Criminal) 375
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 125, 125Hindu Marriage Act, 1955 — Section 24
High Courts22 Aug 1991Allowed
Khimiben Vs State of Gujarat and Another
Gujarat High Court · (1992) CriLJ 1994
Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 10, 4, 9Penal Code, 1860 (IPC) — Section 201, 302, 306, 498A
High Courts22 Aug 1991Dismissed
Gujarat State Road Transport Corporation Vs Balusinh Nathusinh Parmar and Another
Gujarat High Court · (1992) ACJ 484 : (1991) 2 GLR 645
High Courts22 Aug 1991
Gujarat State R.T.C. Vs Balusinh Nathusinh Parmar and Another
Gujarat High Court · (1992) 2 ACC 157
High Courts21 Aug 1991
Jyotindrasinhji Vikramsinhji Jadeja Vs Gondal Municipality
Gujarat High Court · (1994) 1 GLR 100
Constitution of India, 1950 — Article 362Gujarat Education Cess Act, 1962 — Section 16Gujarat Municipalities Act, 1963 — Section 101, 102, 99, 99