High Courts19 Jun 1991
Chaise Products Vs State of Gujarat
Gujarat High Court · (1991) 06 GUJ CK 0005
Gujarat Sales Tax Act, 1969 — Section 40, 41, 44, 45, 45(6)
COURT ARCHIVE
Gujarat High Court judgments, 1991
335 judgments · page 10 of 17
High Courts18 Jun 1991
State of Gujarat Vs Indian Petrochemicals Corporation Ltd.
Gujarat High Court · (1991) 06 GUJ CK 0034
Gujarat Sales Tax Act, 1969 — Section 62(1), 69
High Courts18 Jun 1991
Commissioner of Income Tax Vs Geskets and Radiators Pvt. Ltd.
Gujarat High Court · (1991) 99 CTR 139 : (1991) 192 ITR 509 : (1991) 59 TAXMAN 95
Income Tax Act, 1961 — Section 155(13), 35B(1), 40A(7), 40A(7)(b)(ii)
High Courts18 Jun 1991
Dhanlaxmi Industries Vs Vinodkumar G. Sarval and Others
Gujarat High Court · (1991) 2 GLR 1393
Criminal Procedure Code, 1973 (CrPC) — Section 451, 451
High Courts17 Jun 1991
Commissioner of Income Tax Vs Kantilal Ambalal (Huf)
Gujarat High Court · (1991) 192 ITR 376
Income Tax Act, 1961 — Section 139, 143(3), 147, 148, 171
High Courts17 Jun 1991
State of Gujarat Vs Kosan Gas Company
Gujarat High Court · (1991) 06 GUJ CK 0015
Gujarat Sales Tax Act, 1969 — Section 2(16), 69
High Courts17 Jun 1991
Sharpex Engineering Works Vs State of Gujarat
Gujarat High Court · (1991) 06 GUJ CK 0009
Gujarat Sales Tax Act, 1969 — Section 69
High Courts14 Jun 1991
State of Gujarat Vs Atul Metal Corporation
Gujarat High Court · (1991) 06 GUJ CK 0036
Gujarat Sales Tax Act, 1969 — Section 28, 28(9), 45(6), 46(2), 65(2)
High Courts14 Jun 1991
Minaben Arvindlal Gandhi Vs State of Gujarat and Others
Gujarat High Court · (1992) 1 GLR 413
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 17B, 32, 32F, 32P, 32P(8)Criminal Procedure Code, 1973 (CrPC) — Section 165, 166, 211, 65
High Courts14 Jun 1991
Commissioner of Income Tax Vs Kaira Dist. Co-operative Milk Producers Union Ltd.
Gujarat High Court · (1991) 100 CTR 22 : (1991) 192 ITR 608
Income Tax Act, 1922 — Section 15CIncome Tax Act, 1961 — Section 30, 37(1), 37(2B), 37(4), 80J
High Courts14 Jun 1991
Commissioner of Income Tax Vs Kaira Distt. Co-Operative Milk Producers Union Ltd.
Gujarat High Court · (1992) 62 TAXMAN 248
Income Tax Act, 1961 — Section 256(1), 30(a)(ii), 37(1), 37(2B), 37(4)
High Courts14 Jun 1991
Kamalia Brothers and Co. Vs State of Gujarat
Gujarat High Court · AIR 1992 Guj 138 : (1992) CivCC 314 : (1992) 1 GLR 310
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 12
High Courts14 Jun 1991
State of Gujarat Vs Haridas Mulji Thakker
Gujarat High Court · (1991) 06 GUJ CK 0003
Central Sales Tax Act, 1956 — Section 3Gujarat Sales Tax Act, 1969 — Section 67, 69
High Courts13 Jun 1991
State of Gujarat Vs Anand Taluka Co-operative Cottonseeds Ginning and Pressing Society Ltd.
Gujarat High Court · (1991) 06 GUJ CK 0038
Gujarat Sales Tax Act, 1969 — Section 69
High Courts13 Jun 1991
State of Gujarat Vs Minakshi Metal Corporation
Gujarat High Court · (1991) 06 GUJ CK 0029
Gujarat Sales Tax Act, 1969 — Section 44, 69
High Courts13 Jun 1991Partly Allowed
Gujarat Agro Oil Enterprises Ltd. Vs Arvind H. Pathak
Gujarat High Court · AIR 1993 Guj 47
Civil Procedure Code, 1908 (CPC) — Section 34, 96Contract Act, 1872 — Section 55Sales of Goods Act, 1930 — Section 33, 36, 55 , 61, 61(2)
High Courts13 Jun 1991
State of Gujarat Vs Chunilal Mayachand Mehta
Gujarat High Court · (1992) 85 STC 62
Gujarat Sales Tax Act, 1969 — Section 62, 69
High Courts12 Jun 1991
State of Gujarat Vs Chem-dyes Corporation
Gujarat High Court · (1991) 06 GUJ CK 0021
Central Sales Tax Act, 1956 — Section 2, 3, 5(3)Gujarat Sales Tax Act, 1969 — Section 69
High Courts12 Jun 1991
Commissioner of Income Tax Vs Vilasben Hasmukhlal Shah
Gujarat High Court · (1991) 99 CTR 151 : (1991) 192 ITR 214
Income Tax Act, 1961 — Section 271(1)
High Courts12 Jun 1991
State of Gujarat Vs Ajay Trading Company
Gujarat High Court · (1991) 06 GUJ CK 0008
Gujarat Sales Tax Act, 1969 — Section 72