High Courts31 Jan 1989Allowed
Kalubhai Vs Commissioner of Police and Others
Gujarat High Court · (1990) CriLJ 496 : (1989) 2 GLR 765
COURT ARCHIVE
Gujarat High Court judgments, 1989
172 judgments · page 9 of 9
High Courts27 Jan 1989
Kashiben and Another Vs State of Gujarat and Another
Gujarat High Court · AIR 1990 Guj 24 : (1989) 2 GLR 454
Bombay Town Planning Act, 1954 — Section 18Constitution of India, 1950 — Article 226Gujarat Town Planning and Urban Development Act, 1976 — Section 124, 40(3), 53, 65(3), 67
High Courts25 Jan 1989
Gautam Shirishbhai Amin and etc. Vs State of Gujarat and Others
Gujarat High Court · AIR 1990 Guj 97 : (1989) 1 GLR 527
Constitution of India, 1950 — Article 226Gujarat Government Rules of Business, 1990 — Rule 1, 8Indian Medical Council Act, 1956 — Section 33
High Courts24 Jan 1989
Hiralal K. Joshi Vs State of Gujarat and Another
Gujarat High Court · (1989) 2 GLR 1183
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 15Gujarat Civil Services (Discipline and Appeal) Rules, 1971 — Rule 10
High Courts23 Jan 1989
District Superintendent of Police and Another Vs Ghanshyamsinh Zala
Gujarat High Court · (1989) 2 GLR 723
Gujarat Police Manual, 1975 — Rule 129, 131, 132(2)
High Courts18 Jan 1989Allowed
Dharmishthaben Hasmukhbhai Vs Dr. Hasmukhbhai Pradhandas Ranpur and Another
Gujarat High Court · (1990) CriLJ 2132 : (1990) 1 DMC 202 : (1989) 2 GLR 776 : (1991) 1 RCR(Criminal) 217
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts13 Jan 1989
Gagubhai Alias Ramaiya Mura Vs Goswami Bhikhu Gangaram and Another
Gujarat High Court · (1989) 1 ACC 453 : (1989) ACJ 340
Bombay Motor Vehicles Taxation Rules, 1959 — Rule 300
High Courts13 Jan 1989
Gagubhai and Others Vs Goswami Bhikhu Gangaram
Gujarat High Court · AIR 1990 Guj 5 : (1990) 68 CompCas 124 : (1989) 1 GLR 655
Bombay Motor Vehicles Taxation Rules, 1959 — Rule 300, 310, 311Civil Procedure Code, 1908 (CPC) — Order 19 Rule 1Motor Vehicles Act, 1939 — Section 110, 111A
High Courts12 Jan 1989
R.M. Dalal Vs State of Gujarat and Another
Gujarat High Court · (1989) 2 GLR 1098
Bombay Civil Services Rules, 1959 — Rule 161Constitution of India, 1950 — Article 14, 16, 226
High Courts11 Jan 1989
Vikrambhai Dhirajibhai Patel Vs A.S. Jog and Another
Gujarat High Court · AIR 1989 Guj 233 : (1989) 1 GLR 690
Constitution of India, 1950 — Article 226Gujarat Co-operative Societies Act, 1961 — Section 2(13) , 23(3)Gujarat Co-operative Societies Rules, 1965 — Rule 5
High Courts09 Jan 1989
I.S. Sindhi and Others Vs State of Gujarat and Others
Gujarat High Court · (1989) 2 GLR 999
Constitution of India, 1950 — Article 309Inspector of Prohibition and Excise and Sub-Inspector of Prohibition and Excise (Recruitment) Rules, 1973 — Rule 3
High Courts07 Jan 1989
Hamildbhai Usufbhai Patel Vs The Director of Municipalities, Ahmedabad and Others
Gujarat High Court · AIR 1989 Guj 237 : (1989) 2 GLR 247
Constitution of India, 1950 — Article 226Gujarat Municipalities Act, 1963 — Section 11(2)