High Courts23 Sept 1987
Jayantilal Govindji Kundliya and Another Vs State of Gujarat
Gujarat High Court · AIR 1988 Guj 185 : (1988) 1 GLR 29
Urban Land (Ceiling and Regulation) Act, 1976 — Section 20, 21
COURT ARCHIVE
Gujarat High Court judgments, 1987
151 judgments · page 4 of 8
High Courts22 Sept 1987
Vithalbhai Babaldas Patel Vs Chairman, Oil and Natural Gas Commission and Others
Gujarat High Court · (1987) 2 GLR 1308
Industrial Disputes Act, 1947 — Section 25F, 25F
High Courts21 Sept 1987
Rameshbhai Lallubhai Luni Vs Devraj Bhalabhai and Others
Gujarat High Court · (1988) 1 GLR 109
Criminal Procedure Code, 1973 (CrPC) — Section 438, 439(2), 439(2)
High Courts21 Sept 1987
Vadilal Pochabhai Thakkar Vs State of Gujarat
Gujarat High Court · (1988) 2 GLR 1101
Criminal Procedure Code, 1973 (CrPC) — Section 342, 428Penal Code, 1860 (IPC) — Section 102, 103, 147, 148, 149
High Courts18 Sept 1987
Harivadan Maneklal Modi and Another Vs Chandrasinh Chhatrasinh Parmar and Others
Gujarat High Court · (1988) 2 ACC 254 : (1988) ACJ 311 : AIR 1988 Guj 69 : (1987) 2 GLR 1274
Motor Vehicles Act, 1939 — Section 110Workmens Compensation Act, 1923 — Section 4
High Courts16 Sept 1987
Jivrajbhai Vrajlal Patel Vs State of Gujarat and Others
Gujarat High Court · (1988) CriLJ 1160 : (1988) 1 GLR 17
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3, 5AConstitution of India, 1950 — Article 22, 226National Security Act, 1980 — Section 14, 3, 8
High Courts15 Sept 1987
State of Rajasthan Vs Gujarat State Construction Corporation Ltd.
Gujarat High Court · AIR 1988 Guj 73 : (1988) 1 GLR 1
Civil Procedure Code, 1908 (CPC) — Section 115, 9
High Courts15 Sept 1987
State of Gujarat Vs Royal Tailor and Another
Gujarat High Court · (1987) 2 GLR 1392
Criminal Procedure Code, 1973 (CrPC) — Section 313, 313Factories Act, 1948 — Section 2(m)Minimum Wages (Central) Rules, 1950 — Rule 26, 26A, 27
High Courts14 Sept 1987
H.S. Laskari Vs State of Gujarat and Others
Gujarat High Court · AIR 1988 Guj 101 : (1995) 76 ELT 258 : (1988) 1 GLR 45
Customs Act, 1962 — Section 110(1
High Courts14 Sept 1987
Vxl India Limited Vs Income Tax Officer and Others
Gujarat High Court · (1987) 66 CTR 89 : (1987) 168 ITR 805
Income Tax Act, 1961 — Section 3, 32, 32A
High Courts11 Sept 1987
Harijan Boot House Vs Registrar of Firms
Gujarat High Court · (1988) 1 GLR 11 : (1988) 171 ITR 549
Partnership Act, 1932 — Section 58, 63
High Courts10 Sept 1987
Dhiran Harilal Garasia Vs N. Mansu
Gujarat High Court · AIR 1988 Guj 159 : (1988) CivCC 9 : (1987) 2 GLR 1321
Hindu Marriage Act, 1955 — Section 13, 9
High Courts09 Sept 1987
Vithalbhai Nagarbhai Patel and Others Vs State of Gujarat
Gujarat High Court · (1989) 1 GLR 262
Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 302, 302, 325, 325, 326
High Courts08 Sept 1987
Markland Pvt. Ltd. and Others Vs State of Gujarat
Gujarat High Court · AIR 1989 Guj 44 : (1988) 1 GLR 197
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 63, 76, 9Constitution of India, 1950 — Article 227
High Courts08 Sept 1987
Dahyabhai Manorbhai Patel Vs The Competent Authority and Additional Collector, Unit No. 2, Vadoara and Another
Gujarat High Court · AIR 1988 Guj 52 : (1987) 2 GLR 1396
Limitation Act, 1963 — Section 5Urban Land (Ceiling and Regulation) Act, 1976 — Section 10, 10(3), 10(5), 33
High Courts07 Sept 1987
In Re: Divya Vasundhara Financiers Pvt. Ltd. Harish C. Raskapoor and Others
Gujarat High Court · (1988) 2 GLR 1045
Companies Act, 1956 — Section 391, 391, 391(1)(b), 446, 446(3)Penal Code, 1860 (IPC) — Section 420
High Courts04 Sept 1987
Reserve Bank of India, Bombay Vs Harisidh Co-operative Bank Ltd. and Others
Gujarat High Court · AIR 1988 Guj 107 : (1990) 69 CompCas 260 : (1987) 2 GLR 1289
Banking Regulation Act, 1949 — Section 35Constitution of India, 1950 — Article 226
High Courts03 Sept 1987
Gujarat Majdoor Panchayat Vs State of Gujarat and Another
Gujarat High Court · (1988) 2 GLR 1005
Bombay Police Act, 1951 — Section 33, 33
High Courts03 Sept 1987
Hamidulla Bismillakhan Navab and Others Vs State of Gujarat
Gujarat High Court · (1988) CriLJ 981
Criminal Procedure Code, 1973 (CrPC) — Section 162
High Courts02 Sept 1987
Harish C. Raskapoor and Others Vs Jaferbhai Mohmedbhai Chhatpar, Divya Vasundhara Financiers P. Ltd.
Gujarat High Court · (1989) 65 CompCas 163
Companies Act, 1956 — Section 391(6), 392, 392(1), 633(1)