COURT ARCHIVE

Gujarat High Court judgments, 1969

100 judgments · page 4 of 5

High Courts02 Jul 1969

Kantilal Damodardas Vs State of Gujarat

Gujarat High Court · AIR 1970 Guj 218 : (1970) CriLJ 1359 : (1970) 11 GLR 868

Bombay Police Act, 1951 — Section 64Criminal Procedure Code, 1898 (CrPC) — Section 154, 156, 157, 162Penal Code, 1860 (IPC) — Section 182

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High Courts27 Jun 1969

State of Gujarat Vs N. Viswanatha, Project Manager of Oil and Natural Gas Commission

Gujarat High Court · (1970) CriLJ 1053 : (1970) GLR 815

BOMBAY SHOPS AND ESTABLISHMENTS ACT, 1948 — Section 2, 49, 52, 55, 61

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High Courts26 Jun 1969

Bachubha Ramsinhji Vs Shivlal and Others

Gujarat High Court · AIR 1970 Guj 180 : (1970) GLR 827

Bombay Police Manual, 1959 — Rule 97Constitution of India, 1950 — Article 311(1)

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High Courts25 Jun 1969

East India Co. Vs Official Liquidator and Another

Gujarat High Court · (1970) GLR 457

Companies (Court) Rules, 1959 — Rule 139Companies Act, 1956 — Section 457(1), 457(2), 457(3), 460(4), 643(1)(A)

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High Courts17 Jun 1969

Bai Bhanbai Mavji Vs Kanbi Karshan Devraj and Another

Gujarat High Court · AIR 1970 Guj 137 : (1970) CriLJ 962 : (1970) 11 GLR 581

Criminal Procedure Code, 1898 (CrPC) — Section 488Hindu Marriage Act, 1955 — Section 11, 5(1)

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High Courts17 Jun 1969

The Digvijaysinhji Salt Works Pvt. Ltd. and Others Vs State of Gujarat

Gujarat High Court · (1970) 11 GLR 342

Constitution of India, 1950 — Article 14, 14Minimum Wages Act, 1948 — Section 9, 9

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High Courts16 Jun 1969

Mulchand Dasumal Pardasani Vs Union of India, Ministry of Finance (R.D.), New Delhi

Gujarat High Court · AIR 1970 Guj 257

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 7Constitution of India, 1950 — Article 148, 148(5), 309, 309, 311

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High Courts10 Jun 1969

Harilal Gangaram and Others Vs State of Gujarat

Gujarat High Court · (1970) CriLJ 1163 : (1970) GLR 617

Bombay Prohibition Act, 1949 — Section 98, 99

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High Courts07 May 1969

The State of Gujarat Vs Bharwad Popat Zina and Another

Gujarat High Court · (1970) CriLJ 919 : (1970) GLR 426

Penal Code, 1860 (IPC) — Section 143, 427, 447, 504

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High Courts02 May 1969

Commissioner of Gift Tax, Gujarat I Vs Taramati Hariprasad Vasa

Gujarat High Court · (1969) 74 ITR 211

Gift Tax Act, 1958 — Section 18, 2, 26(1), 4, 4(1)(C)

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High Courts02 May 1969

A.R. Shukla Vs Commissioner of Gift Tax, Gujarat

Gujarat High Court · (1969) 74 ITR 167

Gift Tax Act, 1958 — Section 2, 3, 4, 5, 6

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High Courts02 May 1969

Chhitabhai Ghelabhai Patel Vs State of Gujarat and Others

Gujarat High Court · (1970) 11 GLR 428

Bombay Irrigation Act, 1879 — Section 56C, 56F, 57(4)Constitution of India, 1950 — Article 14, 19(1)(f), 246

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High Courts01 May 1969

Chhotalal Vaghjibhai Vs Vivekanand Mills Co. Ltd. and Others

Gujarat High Court · AIR 1970 Guj 277 : (1970) 11 GLR 517

Bombay Industrial Relations Act, 1946 — Section 27Constitution of India, 1950 — Article 141, 226

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High Courts29 Apr 1969

Village Panchayat Jaspur Vs State of Gujarat and Others

Gujarat High Court · (1970) 11 GLR 695

Bombay Village Panchayats Act, 1933 — Section 28BGujarat Panchayats Act, 1961 — Section 325(2)(vi), 96(4), 96(4)

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High Courts28 Apr 1969

Khachar Rana Laxman and Another Vs Dhadhal Hathiyabhai Mulubhai and Another

Gujarat High Court · AIR 1971 Guj 115

Civil Procedure Code, 1908 (CPC) — Section 11Probate and Administration Act, 1881 — Section 50Succession Act, 1925 — Section 263

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High Courts28 Apr 1969

Vaghela Dahyabhai Chaturbhai Vs State of Gujarat and Another

Gujarat High Court · (1970) 11 GLR 386

Bombay Land Revenue Code, 1879 — Section 37, 62Evidence Act, 1872 — Section 35

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High Courts25 Apr 1969

Doongarsee and Sons and Others Vs State of Gujarat and Others

Gujarat High Court · AIR 1971 Guj 46

Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4, 48(1), 6, 9

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High Courts25 Apr 1969

Dosabhai Ratansha Keravala Vs State of Gujarat and Others

Gujarat High Court · (1970) 11 GLR 361

General Clauses Act, 1897 — Section 21Land Acquisition Act, 1894 — Section 5A(2), 5A(2), 6, 6

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High Courts18 Apr 1969

A Firm of Ramprasad Chhotalal and Others Vs Bai Reva

Gujarat High Court · AIR 1970 Guj 269

Limitation Act, 1908 — Article 60Partnership Act, 1932 — Section 42(C)

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High Courts01 Apr 1969

Ahmedabad Miscellaneous Industrial Workers'' Union Vs The Electricity Mazdoor Sabha and Another

Gujarat High Court · (1970) 2 LLJ 716

Trade Unions Act, 1926 — Section 11, 12, 13, 14, 15

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