Arbitration Act, 1940 — Section 34, 8Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1, Order 40 Rule 1(d), Order 40 Rule 1(d), Order 43 Rule 1(s), 115

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High Courts14 Feb 1966

State of Gujarat Vs Devendraprasad Mahasukhram

Gujarat High Court · (1967) 8 GLR 395 : (1966) 2 LLJ 389

Factories Act, 1948 — Section 1, 10, 11, 12, 13Industrial Disputes Act, 1947 — Section 10, 11, 13, 15, 18

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High Courts14 Feb 1966

Bai Shanta Vs State of Gujarat

Gujarat High Court · AIR 1967 Guj 211 : (1967) CriLJ 1140 : (1966) GLR 1082

Evidence Act, 1872 — Section 114, 3Suppression of Immoral Traffic in Womemand Girls Act, 1956 — Section 7, 7(1), 7(2), 8

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High Courts14 Feb 1966

Patel Mithabhai Madhav (deceased by his heirs) Vs Patel Somabhai Motibhai (deceased) and Another

Gujarat High Court · (1967) 8 GLR 728

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High Courts11 Feb 1966

Bhanji Lavji Vs Commissioner of Income Tax, Gujarat

Gujarat High Court · (1967) 63 ITR 1

Income Tax Act, 1922 — Section 34(1)

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High Courts08 Feb 1966

Patel Premji Jivraj Vs Patel Shantilal Kanji

Gujarat High Court · (1966) 7 GLR 931

Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2Limitation Act, 1963 — Article 74

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High Courts08 Feb 1966

Malek Chittu Rasul Vs Pathan Mahmadkhan Kalukhan

Gujarat High Court · (1966) 7 GLR 1011

Bombay Public Trusts Act, 1950 — Section 50, 50, 51

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High Courts07 Feb 1966

State of Gujarat Vs Saubhabjyachand Kanji and Another

Gujarat High Court · (1967) 8 GLR 138

Criminal Procedure Code, 1898 (CrPC) — Section 190(1), 190(1)(c), 190(1)(c)Defence of India Rules, 1962 — Rule 125(9), 125(9), 126(A), 152

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High Courts04 Feb 1966

Chhotu Vs State of Gujarat

Gujarat High Court · AIR 1967 Guj 115 : (1967) CriLJ 765 : (1966) GLR 1015

Criminal Procedure Code, 1898 (CrPC) — Section 356(2), 361(1), 362(2), 537

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High Courts03 Feb 1966

Suraj Mohan Babu Mishra Vs State of Gujarat

Gujarat High Court · AIR 1967 Guj 126 : (1967) CriLJ 767 : (1966) GLR 974

Bombay Prohibition Act, 1949 — Section 98(1), 98(2), 99Criminal Procedure Code, 1898 (CrPC) — Section 516

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High Courts02 Feb 1966

Natverlal Jayshanker Trivedi Vs E.F. Deboo and Another

Gujarat High Court · (1966) 7 GLR 574

Bombay Police Act, 1951 — Section 110, 117Criminal Procedure Code, 1898 (CrPC) — Section 151, 151, 491Defence of India Act, 1962 — Section 44

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High Courts02 Feb 1966

Pari Kantilal Lalbhai Vs Devchand Nathalal Patel

Gujarat High Court · (1966) 7 GLR 1123

Letters Patent Act, 1865 — Clause 15

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High Courts27 Jan 1966

Khimchand Hargovandas Shah Vs Ganchi Valibhai Gababhai

Gujarat High Court · (1966) 7 GLR 895

Bombay Rent Restriction Act, 1939 — Section 50Bombay Rents, Hotel and Lodging House Rates Control Act, 1944 — Section 12, 50

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High Courts27 Jan 1966

State of Gujarat Vs Patel Jivraj Khimji and Others

Gujarat High Court · (1966) 7 GLR 935

Child Marriage Restraint Act, 1929 — Section 10, 5, 5, 6, 6Criminal Procedure Code, 1898 (CrPC) — Section 537, 537

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