High Courts06 Jan 1965Allowed
Dadia Bhailal Motichand Vs Vanad Maganlal Hirabhai
Gujarat High Court · AIR 1966 Guj 59 : (1965) GLR 364
Limitation Act, 1908 — Section 20(1), 20(2)
COURT ARCHIVE
Gujarat High Court judgments, 1965
161 judgments · page 9 of 9