High Courts06 Feb 1964
Jayantilal Purshottamdas Vs State of Gujarat
Gujarat High Court · (1966) CriLJ 209
Criminal Procedure Code, 1898 (CrPC) — Section 160, 167, 496, 499, 502
COURT ARCHIVE
Gujarat High Court judgments, 1964
157 judgments · page 8 of 8
High Courts06 Feb 1964Allowed
Ramprasad Dalsukhram Soni Vs Somabhai Kacharabhai and Another
Gujarat High Court · AIR 1964 Guj 260 : (1964) 5 GLR 1074
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5, 145
High Courts05 Feb 1964
Manilal Bhukhandas Chevli Vs Industrial Court, Gujarat and Others
Gujarat High Court · (1965) 11 FLR 14 : (1965) GLR 369 : (1965) 1 LLJ 598
Bombay Industrial Relations Act, 1946 — Section 113, 42, 42(1), 46
High Courts03 Feb 1964
Sarasvatiben Lallubhai Parikh and Another Vs Kantilal Purshottam Patel
Gujarat High Court · (1964) 5 GLR 152
High Courts30 Jan 1964
Joshi Kantilal Vadilal and Another Vs Mehta Girdharlal Dayaram and Others
Gujarat High Court · (1965) 6 GLR 381
Bombay Public Trusts Act, 1950 — Section 50, 50
High Courts21 Jan 1964
The State Vs Amrutlal Prabhudas
Gujarat High Court · AIR 1964 Guj 248 : (1964) CriLJ 548 : (1964) GLR 1059
Criminal Procedure Code, 1898 (CrPC) — Section 201, 346
High Courts20 Jan 1964
Pandya Manubhai Muljibhai alias Himatlal Vs The Umreth Town Municipality and Others
Gujarat High Court · (1964) 5 GLR 1026
Civil Procedure Code, 1908 (CPC) — Section 91, 91
High Courts20 Jan 1964
Kajaji Ramji Vs The State of Gujarat
Gujarat High Court · (1966) CriLJ 331
Arms Act, 1959 — Section 19Bombay Police Act, 1951 — Section 123Evidence Act, 1872 — Section 159
High Courts17 Jan 1964
State of Gujarat Vs Hemang Pramesh Rai Desai
Gujarat High Court · (1966) CriLJ 474 : (1966) 7 GLR 595
Criminal Procedure Code, 1898 (CrPC) — Section 342, 342
High Courts17 Jan 1964
State of Gujarat Vs Rameshbhai Parmanand Shah
Gujarat High Court · (1966) 7 GLR 439
Criminal Procedure Code, 1898 (CrPC) — Section 234, 235(1), 256, 256(2), 510Penal Code, 1860 (IPC) — Section 256(2)
High Courts14 Jan 1964Dismissed
Aher Harsur Desa Vs Pinjar Jhina Golan and Others
Gujarat High Court · AIR 1964 Guj 249
Transfer of Property Act, 1882 — Section 107
High Courts13 Jan 1964
Chanda and Others Vs Ramanlal Manjulal Patel
Gujarat High Court · (1964) 5 GLR 531
Lunacy Act, 1912 — Section 38, 41, 41, 62, 62
High Courts11 Jan 1964
State of Gujarat Vs Gandhi Jayantilal Sankalchand
Gujarat High Court · (1966) CriLJ 475 : (1964) GLR 696
Industrial Disputes Act, 1947 — Section 34Prevention of Food Adulteration Act, 1954 — Section 16, 2, 20, 7
High Courts10 Jan 1964
Bai Kailas Gouri Vs Patel Shanabhai Nathabhai and Others
Gujarat High Court · (1965) 6 GLR 328
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 54, Order 21 Rule 54
High Courts09 Jan 1964
Ismail Rasul Shaikh Vs The State of Gujarat
Gujarat High Court · (1964) 5 GLR 526
Criminal Procedure Code, 1898 (CrPC) — Section 239Penal Code, 1860 (IPC) — Section 279, 279 , 304, 304, 337
High Courts08 Jan 1964Dismissed
Girdharlal Laljibhai Vs Nagrashna M.N. and Another
Gujarat High Court · AIR 1964 Guj 231 : (1964) 8 FLR 415 : (1964) 5 GLR 413
Industrial Disputes Act, 1947 — Section 2, 25C, 33C
High Courts07 Jan 1964Dismissed
The Firm of Fakirbhai Karsanji and Others Vs Gulabbhai Khandubhai Desai and Others
Gujarat High Court · AIR 1964 Guj 277
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 17, Order 21 rule 66(2), 38