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COURT ARCHIVE

Gujarat High Court judgments, 1963

134 judgments · page 6 of 7

High Courts12 Mar 1963

Bai Asmalbai Vs Esmailji Abdulali and Others

Gujarat High Court · AIR 1964 Guj 174 : (1964) 5 GLR 678

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2(3), Order 2 Rule 3, Order 2 Rule 5, Order 2 Rule 7, Order 6 Rule 17Limitation Act, 1963 — Article 91Specific Relief Act, 1877 — Section 39
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High Courts06 Feb 1963

Salman Raje Vs Madhavsang Banesang and Others

Gujarat High Court · (1963) 4 GLR 817

Bombay Tenancy Act, 1939 — Section 2ABombay Tenancy and Agricultural Lands Act, 1948 — Section 25A, 4A, 89(2)(b)(i)Gujarat Tenancy and Agricultural Lands Act, 1948 — Section 25, 29
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High Courts06 Feb 1963

R.C. Trust Vs Ramchandra J. Agarwal

Gujarat High Court · (1966) 7 GLR 401

Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 28, 28, 29Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, Order 9 Rule 14, 104, 7
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