High Courts01 Nov 1963
Vrajlal Bhukhandas Vs The State of Gujarat
Gujarat High Court · (1964) 5 GLR 191 : (1964) 15 STC 437
Bombay Sales Tax Act, 1959 — Section 3, 5, 52, 6
COURT ARCHIVE
Gujarat High Court judgments, 1963
134 judgments · page 2 of 7
High Courts31 Oct 1963
Vaiswaner Trading Co. Vs The State of Gujarat
Gujarat High Court · (1964) 15 STC 586
Bombay Sales Tax Act, 1959 — Section 27Central Sales Tax Act, 1956 — Section 14, 15, 7
High Courts31 Oct 1963
Chhaganlal Sushiram Vs Bai Parvati
Gujarat High Court · (1964) 5 GLR 405
Stamp Act, 1899 — Section 35, 5, 5, 6, 6
High Courts28 Oct 1963
Mahendra Rambhai Patel Vs Controller of Estate Duty, Gujarat State
Gujarat High Court · AIR 1965 Guj 9 : (1965) 55 ITR 1
Estate Duty Act, 1953 — Section 10, 11, 12, 13, 14
High Courts10 Oct 1963Allowed
Saraswatiban Lallubhai Parikh and Another Vs Kantilal Purshottamdas
Gujarat High Court · AIR 1964 Guj 81 : (1964) GLR 152
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3
High Courts05 Oct 1963
Baimanchha and Others Vs Sardar Sajjadnashin Saiyad Mahomed Bakar El-Edrus
Gujarat High Court · (1963) 4 GLR 545
Limitation Act, 1963 — Article 120, 23, 23
High Courts03 Oct 1963Allowed
Ambalal Shivlal Vs Vin D.M. and Others
Gujarat High Court · AIR 1964 Guj 192 : (1964) 9 FLR 328 : (1964) 5 GLR 609
Industrial Disputes Act, 1947 — Section 1, 10, 10(1), 25, 25C
High Courts30 Sept 1963
The Upleta Municipality Vs Sobhagchand Panachand and Another
Gujarat High Court · (1964) CriLJ 373
Criminal Procedure Code, 1898 (CrPC) — Section 133, 133, 423, 426
High Courts28 Sept 1963
The Commissioner of Wealth Tax Vs Dr. E.D. Anklesaria
Gujarat High Court · AIR 1964 Guj 240 : (1964) 5 GLR 1061 : (1964) 53 ITR 393
Succession Act, 1925 — Section 174Wealth Tax Act, 1957 — Section 2
High Courts28 Sept 1963
Girdardas and Co. Private Ltd. (In Liquidation) Vs Commissioner of Income Tax, Gujarat
Gujarat High Court · (1965) 55 ITR 171
Income Tax Act, 1922 — Section 2(6A)
High Courts27 Sept 1963
Savabhai Nanjibhai Vs Vin D.M., Presiding Officer, First Labour Court and Others
Gujarat High Court · (1966) 12 FLR 338 : (1964) GLR 153
Industrial Disputes Act, 1947 — Section 33C
High Courts26 Sept 1963
Commissioner of Wealth Tax, Gujarat Vs E.D. Anklesaria
Gujarat High Court · (1963) 09 GUJ CK 0025
Wealth Tax Act, 1957 — Section 2, 27(1)
High Courts26 Sept 1963
Chandulal Shivlal Vs Commissioner of Wealth Tax, Gujarat
Gujarat High Court · (1965) 55 ITR 441
High Courts24 Sept 1963
Commissioner of Wealth Tax, Gujarat Vs Harshad Rambhai Patel and Another
Gujarat High Court · (1964) 5 GLR 431 : (1964) 54 ITR 749
Wealth Tax Act, 1957 — Section 2, 27, 4, 5(1)
High Courts24 Sept 1963
COMMISSIONER OF WEALTH-TAX, GUJARAT Vs HARSHAD RAMBHAI PATEL AND ANOTHER.
Gujarat High Court · (1964) 54 ITR 740
Companies Act, 1867 — Section 40Friendly Societies Act, 1875 — Section 15Wealth Tax Act, 1957 — Section 27, 27
High Courts23 Sept 1963
Ratilal Khushaldas Patel Vs Commissioner of Income Tax, Gujarat
Gujarat High Court · (1965) 55 ITR 517
Income Tax Act, 1922 — Section 16(3)
High Courts19 Sept 1963Allowed
Maganlal Rambhai Gandhi Vs Ambica Mills Ltd., Ahmedabad
Gujarat High Court · AIR 1964 Guj 215 : (1963) 2 LLJ 522
Constitution of India, 1950 — Article 19(1), 19(2), 19(3), 19(4), 19(5)Contract Act, 1872 — Section 23, 27Specific Relief Act, 1877 — Section 21, 22, 56, 57
High Courts19 Sept 1963
Commissioner of Income Tax, Gujarat Vs Spunpipe and Construction Co. Ltd.
Gujarat High Court · (1965) 55 ITR 68
Income Tax Act, 1922 — Section 66(2)
High Courts18 Sept 1963
Yusufbhai Ismailbhai and Another Vs Vakil Mohanlal and Others
Gujarat High Court · AIR 1965 Guj 282
Bombay Money Lenders Act, 1946 — Section 23Civil Procedure Code, 1908 (CPC) — Section 38, 47