High Courts26 Feb 1954

Saubhagchand M. Doshi Vs State of Saurashtra

Gujarat High Court · (1954) 02 GUJ CK 0004

Bombay Civil Services Rules, 1959 — Rule 165A, 33, 49Civil Services (Classification, Control and Appeal) Rules — Rule 55Constitution of India, 1950 — Article 226, 228, 309, 310, 311