High Courts26 Jul 1952
State Vs Maganlal Panachand and Others
Gujarat High Court · AIR 1952 Guj 112 : (1953) CriLJ 1183
Bombay Prevention of Gambling Act, 1887 — Section 12, 12
COURT ARCHIVE
Gujarat High Court judgments, 1952
69 judgments · page 3 of 4
High Courts24 Jul 1952
Kanbi Bhagwan Pancha of Gondal Vs A.S. Nayankunvarba, Yuvrani Saheba of Gondal
Gujarat High Court · (1952) 07 GUJ CK 0011
Constitution of India, 1950 — Article 12, 14Contract Act, 1872 — Section 16(8)Evidence Act, 1872 — Section 116
High Courts22 Jul 1952
Govindsinhji Mulubhai and Others Vs Saurashtra State
Gujarat High Court · (1952) 07 GUJ CK 0007
Bombay Land Requisition Act, 1948 — Section 5(2)Constitution of India, 1950 — Article 226, 227Saurashtra Land Reforms Act, 1951 — Section 2(15), 59
High Courts18 Jul 1952
Kothari Tulsidas Dullabhdas Vs Kakasing Bisansing
Gujarat High Court · (1952) 07 GUJ CK 0008
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10
High Courts17 Jul 1952
State Vs Garasia Nathubha Merubha
Gujarat High Court · AIR 1954 Guj 45
Arms Act, 1959 — Section 19Criminal Procedure Code, 1898 (CrPC) — Section 167, 47Penal Code, 1860 (IPC) — Section 120, 216A, 302, 34
High Courts16 Jul 1952
Hasmukhrai Govindji Vs Patel Mavji Jeram
Gujarat High Court · (1952) 07 GUJ CK 0004
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 1Saurashtra Rent Control Act, 1951 — Section 12, 12(4), 13, 13(1)
High Courts07 Jul 1952
State Vs Koli Amra and Another
Gujarat High Court · AIR 1953 Guj 164 : AIR 1952 Guj 164 : (1953) CriLJ 1537
Bombay District Municipal Act, 1901 — Section 77(2), 77(2)
High Courts07 Jul 1952
Sanghar Umar Ranmal and Another Vs State
Gujarat High Court · AIR 1952 Guj 125 : (1953) CriLJ 21
Constitution of India, 1950 — Article 15, 19
High Courts02 Jul 1952Dismissed
Thakkar Pardhan Purushottam Vs Thakkar Shantilal Purushottam
Gujarat High Court · (1952) 07 GUJ CK 0002
Negotiable Instruments Act, 1881 (NI) — Section 118
High Courts01 Jul 1952
Prabhatshinhji Bhupatsinhji Vs Members of Shahpur Khedut Samettee and Others
Gujarat High Court · (1952) 07 GUJ CK 0009
Constitution of India, 1950 — Article 226, 227
High Courts23 Jun 1952
Dhadhal Kanthad Valeg Vs Saurashtra State
Gujarat High Court · AIR 1953 Guj 138 : AIR 1952 Guj 138 : (1953) CriLJ 1247
Preventive Detention Act, 1950 — Section 10(1), 10(1), 11(1), 11(1)
High Courts20 Jun 1952
Mansukhlal Chatrabhuj Shah and Others Vs Prabhudas Ramjibhai and Another
Gujarat High Court · AIR 1952 Guj 68
Saurashtra Rent Control Act, 1951 — Section 12(3), 12(4)Transfer of Property Act, 1882 — Section 114(3)
High Courts17 Jun 1952
Soni Makan Kurji Vs The Custodian of Evacuee Property and Another
Gujarat High Court · AIR 1952 Guj 20
Administration of Evacuee Property (Central) Rules, 1950 — Rule 14(4)Administration of Evacuee Property Act, 1950 — Section 12, 12(1), 12(2)
High Courts16 Jun 1952
Meruji Vakhtaji and Others Vs Kanaji Vakhtaji and Others
Gujarat High Court · (1952) 06 GUJ CK 0004
Civil Procedure Code Amendment Act, 1951 — Order 22 Rule 3, Order 41 Rule 33, Order 41 Rule 4Easements Act, 1882 — Section 15, 18, 4
High Courts30 Apr 1952Dismissed
Karnubha Verubha and Others Vs Ghansyamsinhji Daulatsinghji
Gujarat High Court · (1952) 04 GUJ CK 0001
Easements Act, 1882 — Section 7
High Courts22 Apr 1952
Rameshwar Shivshanker Vs Jayantilal Bhurabhai and Others
Gujarat High Court · (1952) 04 GUJ CK 0005
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10, 21
High Courts22 Apr 1952
Haji Abdulla Haji Umar Vs Daud Mahomed and Another
Gujarat High Court · (1952) 04 GUJ CK 0003
High Courts22 Apr 1952
Bai Bachubai Vs Trived Mohanlal Jatashanker
Gujarat High Court · (1952) 04 GUJ CK 0002
Arbitration Act, 1940 — Section 2, 31(1)Civil Procedure Code, 1908 (CPC) — Section 16
High Courts21 Apr 1952
Somchand Karmchand Shah Vs The State of Saurashtra
Gujarat High Court · (1952) 04 GUJ CK 0004
Bengal Revenue Sales Act, 1859 — Section 14, 29Constitution of India, 1950 — Article 295(2), 6Nawanagar State Pension Niyam (Rules) — Rule 14, 2, 4, 5, 6
High Courts29 Mar 1952
Khurshid Abdul Satar and Others Vs State of Saurashtra
Gujarat High Court · (1952) 03 GUJ CK 0001
Constitution of India, 1950 — Article 19, 7Influx from Pakistan (Control) Act, 1949 — Section 3, 3(1), 4, 5, 6Permit System Rules, 1948 — Rule 29