Tribunals and Commissions10 Jun 2005Appeal allowed
Indusind Bank Ltd. Vs N. ALAGAMMAI
National Consumer Disputes Redressal Commission · 2006 1 CPJ 139 : 2006 1 CPR 391
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 784 of 1,389
Tribunals and Commissions10 Jun 2005Complaint dismissed
KAIRALI MARKETING And PROCESSING CO-OPERATIVE SOCIETY LTD. Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2006 2 CLT 543 : 2006 2 CPJ 513 : 2006 3 CPR 236
Tribunals and Commissions06 Jun 2005Appeal dismissed
Kamla Devi Vs U.P. Avas Evam Vikas Parishad
National Consumer Disputes Redressal Commission · 2005 4 CPJ 246 : 2006 1 CLT 152
Tribunals and Commissions06 Jun 2005
CHITRA SHARMA Vs M P Housing Board
National Consumer Disputes Redressal Commission · 2005 2 CPC 99 : 2005 3 CPR 608 : 2005 4 CPJ 40
Tribunals and Commissions03 Jun 2005Appeal dismissed
JUNIOR TELECOM ENGINEER, KUNKURI Vs GANGA RAM SAHU
National Consumer Disputes Redressal Commission · 2005 4 CPJ 112
Tribunals and Commissions03 Jun 2005Appeal allowed
KERALA TRAVELS Vs ER.S.MOHAMAD KASIM
National Consumer Disputes Redressal Commission · 2006 1 CPJ 277
Tribunals and Commissions03 Jun 2005Revision allowed
INSTITUTE OF MANAGEMENT STUDIES-Revisionist Vs ARPAN JINDAL
National Consumer Disputes Redressal Commission · 2005 2 CPC 110 : 2006 1 CPJ 408 : 2006 2 CLT 193
Tribunals and Commissions03 Jun 2005
LIC OF INDIA Vs Pratap Sekhar Naik
National Consumer Disputes Redressal Commission · 2005 2 CPR 508 : 2005 4 CPJ 21
Tribunals and Commissions03 Jun 2005
Special Planning Authority Vs Pranabandhu Sahoo
National Consumer Disputes Redressal Commission · 2005 2 CPR 507 : 2005 4 CPJ 11
Tribunals and Commissions02 Jun 2005
H.U.D.A. Vs KAMALJIT KAUR AHLUWALIA
National Consumer Disputes Redressal Commission · 2005 0 NCDRC 50 : 2005 2 CPC 63 : 2005 3 CPJ 64
Tribunals and Commissions02 Jun 2005
ORIENTAL INSURANCE CO LTD Vs Saji P John
National Consumer Disputes Redressal Commission · 2005 4 CPJ 117
Tribunals and Commissions31 May 2005Appeal allowed
T.C.A. SRINIVASAN Vs PROFESSIONAL COURIERS
National Consumer Disputes Redressal Commission · 2006 1 CPJ 145 : 2006 1 CPR 413
Tribunals and Commissions31 May 2005Appeal partly allowed
GIAN SINGH Vs Delhi Vidyut Board
National Consumer Disputes Redressal Commission · 2006 1 CPJ 161
Tribunals and Commissions31 May 2005Appeal dismissed
COL NIRMAL SINGH Vs NEW INDIA ASSURANCE COMPANY
National Consumer Disputes Redressal Commission · 2006 1 CPJ 286
Tribunals and Commissions30 May 2005Dismissed
BULANI BUILDING CO. Vs PRADEEP GOVINDAM
National Consumer Disputes Redressal Commission · 2005 2 CPC 701 : 2005 4 CPJ 183
Tribunals and Commissions30 May 2005Allowed
VARADHA S. NAIR Vs REMANI N. RAJAN
National Consumer Disputes Redressal Commission · 2005 2 CPC 341 : 2005 3 CPJ 36
Tribunals and Commissions27 May 2005Complaint dismissed
GITA MECHANICAL WORKS Vs State Bank of India
National Consumer Disputes Redressal Commission · 2006 1 CPC 476 : 2006 1 CPJ 148
Tribunals and Commissions27 May 2005
JASWINDER SINGH Vs NEERAJ SUD
National Consumer Disputes Redressal Commission · 2005 4 CPJ 431 : 2006 1 CLT 124
Tribunals and Commissions27 May 2005
NEW INDIA ASSURANCE CO LTD Vs Jagdish Saini
National Consumer Disputes Redressal Commission · 2005 3 CPR 651 : 2005 4 CPJ 290
Tribunals and Commissions27 May 2005
Beechins Creation Pvt Ltd Vs T M A International
National Consumer Disputes Redressal Commission · 2005 2 CPC 725 : 2005 4 CPJ 186