Tribunals and Commissions01 Jul 2005
H M M Coaches Limited Vs NEW INDIA ASSURANCE COMPANY LIMITED
National Consumer Disputes Redressal Commission · 2005 2 CPC 666 : 2005 4 CPJ 222 : 2006 1 CLT 105
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 783 of 1,389
Tribunals and Commissions30 Jun 2005Revision Petition dismissed
POST MASTER Vs KRISHI UPAJ MANDI SAMITI
National Consumer Disputes Redressal Commission · 2005 2 CPC 590 : 2005 4 CPJ 95 : 2006 1 CLT 673
Tribunals and Commissions30 Jun 2005
Ahore Co -Op Marketing Society Ltd Vs PRAVEEN KUMAR
National Consumer Disputes Redressal Commission · 2005 4 CPJ 55 : 2006 1 CLT 630
Tribunals and Commissions30 Jun 2005
LIFE INSURANCE CORPORATION OF INDIA Vs Mora Rajeswari
National Consumer Disputes Redressal Commission · 2005 4 CPJ 205
Tribunals and Commissions30 Jun 2005
CANARA BANK Vs Gajjala Venkatesh
National Consumer Disputes Redressal Commission · 2005 4 CPJ 72 : 2006 1 CLT 641
Tribunals and Commissions29 Jun 2005Appeals dismissed
SATISH CHATURVEDI Vs YADRAM
National Consumer Disputes Redressal Commission · 2006 1 CPJ 271 : 2006 3 CPR 191
Tribunals and Commissions28 Jun 2005
SANJIV MISHRA Vs ORIENTAL INSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2005 4 CPJ 105 : 2006 1 CLT 683
Tribunals and Commissions27 Jun 2005
ORIENTAL INSURANCE COMPANY LTD Vs Ch Ramanamma
National Consumer Disputes Redressal Commission · 2005 4 CPJ 220 : 2006 1 CLT 103
Tribunals and Commissions24 Jun 2005
President And Mrs Anjali Karadkhedkar Member United India Insurance Co Ltd Vs Vrundavan Co -Op Hsg Soc Ltd
National Consumer Disputes Redressal Commission · 2005 3 CPR 192 : 2005 4 CPJ 295 : 2006 1 CLT 175
Tribunals and Commissions23 Jun 2005Revision Petition dismissed
Shankar Sah Vs ELECTRICAL EXECUTIVE ENGINEER
National Consumer Disputes Redressal Commission · 2005 3 CPR 43 : 2005 4 CPJ 178 : 2006 1 CLT 78
Tribunals and Commissions23 Jun 2005
APSRTC Vs V C Reddappa Reddy
National Consumer Disputes Redressal Commission · 2005 4 CPJ 208 : 2006 1 CLT 96 : 2006 1 CPR 255
Tribunals and Commissions23 Jun 2005
NATIONAL INSURANCE CO LTD Vs HARJEET KAUR
National Consumer Disputes Redressal Commission · 2005 4 CPJ 595
Tribunals and Commissions22 Jun 2005
LIFE INSURANCE CORPORATION OF INDIA Vs Devidas Sirsode
National Consumer Disputes Redressal Commission · 2005 4 CPJ 223 : 2006 1 CLT 115
Tribunals and Commissions20 Jun 2005
L G Electronics India P Ltd Vs JAGRUT NAGRIK
National Consumer Disputes Redressal Commission · 2005 4 CPJ 63 : 2006 1 CPC 89
Tribunals and Commissions17 Jun 2005Appeal allowed
CHUMAN BAI Vs INTUC BHILAI STEEL PLANT UNION
National Consumer Disputes Redressal Commission · 2006 1 CPJ 150
Tribunals and Commissions14 Jun 2005
KARNATAKA BANK LTD Vs Sachiya Travellers Pvt Ltd
National Consumer Disputes Redressal Commission · 2005 4 CPJ 42 : 2006 1 CLT 625
Tribunals and Commissions14 Jun 2005
STATE OF RAJASTHAN Vs Jubeda Begum
National Consumer Disputes Redressal Commission · 2005 4 CPJ 187 : 2006 1 CLT 87
Tribunals and Commissions14 Jun 2005
UNITED INDIA INSURANCE CO LTD Vs SHARDA DEVI
National Consumer Disputes Redressal Commission · 2005 4 CPJ 258 : 2006 1 CLT 164
Tribunals and Commissions13 Jun 2005Complaint disposed of
CONSUMER PROTECTION COUNCIL Vs SURESHBHAI S.PATEL
National Consumer Disputes Redressal Commission · 2006 1 CPJ 207 : 2006 2 CLT 94
Tribunals and Commissions13 Jun 2005
SUNIL AND COMPANY Vs ALL INDIA GOODS TRANSPORT CO.
National Consumer Disputes Redressal Commission · 2005 0 NCDRC 42 : 2005 2 CPC 352 : 2005 3 CPJ 68