Tribunals and Commissions09 Jul 2009Complaint partly allowed.
K.A. Bhandula And Another Vs Indraprastha Apollo Hospital And Ors.
National Consumer Disputes Redressal Commission · 2009 3 CPJ 164
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 638 of 1,389
Tribunals and Commissions08 Jul 2009Appeal dismiss
K. Mahendran Vs O.Satyanarayana Obulam Hospital , Venkateswara Hospitals
National Consumer Disputes Redressal Commission · 2009 0 NCDRC 7 : 2009 3 CPJ 162
Tribunals and Commissions03 Jul 2009Complaint dismissed
Usashi Mukherjee And Anr. Vs COAL INDIA LTD. And ORS.
National Consumer Disputes Redressal Commission · (2009) 07 NCDRC CK 0025
Tribunals and Commissions03 Jul 2009Complaint dismissed.
Best Food International Vs National Insurance Co. Ltd. And Anr.
National Consumer Disputes Redressal Commission · 2009 4 CPJ 77
Tribunals and Commissions02 Jul 2009R.P. dismissed
HUDA Vs Ajit Singh And Anr.
National Consumer Disputes Redressal Commission · 2009 4 CPJ 307
Tribunals and Commissions01 Jul 2009Complaint allowed.
Padam Cotton Yarns Limited Vs New India Assurance Co. Ltd. and Ors.
National Consumer Disputes Redressal Commission · 2009 3 CPJ 274
Tribunals and Commissions01 Jul 2009Complaint partly allowed.
Sri Laxmi Jute Traders Vs Original Petition No. 365 Of 1999
National Consumer Disputes Redressal Commission · 2009 4 CPJ 35
Tribunals and Commissions01 Jul 2009Appeal allowed.
Life Insurance Corporation of India and Ors. Vs SHAMIM
National Consumer Disputes Redressal Commission · 2009 4 CPJ 21702
Tribunals and Commissions01 Jul 2009Complaint allowed.
Indu Nissan Oxo Chemical Industries Ltd. Vs ORIENTAL INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2009 4 CPJ 68
Tribunals and Commissions30 Jun 2009R.P. dismissed
Pramod Kumar Mandal Vs Bhuneshwar Pandey And Ors.
National Consumer Disputes Redressal Commission · 2009 4 CPJ 67
Tribunals and Commissions29 May 2009Appeal dismissed.
K.L. Nijhawan And Anr. Vs Sir Ganga Ram Hospital And Ors.
National Consumer Disputes Redressal Commission · 2009 3 CPJ 150
Tribunals and Commissions27 May 2009Appeal allowed
ORIENTAL INSURANCE CO. LTD. Vs Vijaya Srinivasa Cotton Co.
National Consumer Disputes Redressal Commission · 2009 4 CPJ 52
Tribunals and Commissions27 May 2009Complaint allowed.
V. Krishnakumar Vs State Of Tamil Nadu And Ors.
National Consumer Disputes Redressal Commission · 2009 3 CPJ 107
Tribunals and Commissions27 May 2009R.P. dismissed.
Sidra Rama Thombare Vs UNITED INDIA INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2009 3 CPJ 158
Tribunals and Commissions27 May 2009R.P. dismissed.
Kohinoor Ice Cream Factory Vs Punjab State Electricity Board And Anr.
National Consumer Disputes Redressal Commission · 2009 3 CPJ 31
Tribunals and Commissions27 May 2009Ordered accordingly.
NARINDER SINGH Vs Ashok Sharma (Dr.)
National Consumer Disputes Redressal Commission · (2009) 05 NCDRC CK 0023
Tribunals and Commissions26 May 2009
MARUTI UDYOG LIMITED Vs Hasmukh Lakshmichand And Anr.
National Consumer Disputes Redressal Commission · 2009 3 CPJ 229
Tribunals and Commissions26 May 2009
Shah Diagnostic Institute Pvt. Ltd. Vs UNITED INDIA INSURANCE CO. LTD
National Consumer Disputes Redressal Commission · 2009 3 CPJ 330
Tribunals and Commissions26 May 2009
Ahinsa Medicos Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2009 4 CPJ 208
Tribunals and Commissions22 May 2009
Meera Industries Vs Modern Constructions
National Consumer Disputes Redressal Commission · 2009 2 CPJ 402