Tribunals and Commissions30 Jul 2009R.P. disposed of
Madhya Pradesh Housing Board And Anr. Vs G.S. Daheria
National Consumer Disputes Redressal Commission · (2009) 07 NCDRC CK 0022
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 637 of 1,389
Tribunals and Commissions30 Jul 2009
NEW INDIA ASSURANCE CO. LTD. Vs S. Anjaneya Rao
National Consumer Disputes Redressal Commission · 2009 4 CPJ 229
Tribunals and Commissions28 Jul 2009Complaint disposed of
ASHOK KUMAR ROY Vs Oriental Insurance Co. Ltd. and Ors.
National Consumer Disputes Redressal Commission · 2009 4 CPJ 101
Tribunals and Commissions27 Jul 2009R.P. disposed of
MARUTI UDYOG LTD. Vs Casino Dias And Anr.
National Consumer Disputes Redressal Commission · 2009 4 CPJ 144
Tribunals and Commissions24 Jul 2009R.P. allowed
New Age Motors Pvt. Ltd. And Anr. Vs Vijay Kumar and Ors.
National Consumer Disputes Redressal Commission · 2009 4 CPJ 43
Tribunals and Commissions23 Jul 2009
Sukesh Jain Vs Dr. Mukesh Jain And Ors.
National Consumer Disputes Redressal Commission · 2010 1 CPR 49
Tribunals and Commissions22 Jul 2009
Nexus Computers Pvt. Ltd. And Anr. Vs K. Thenmozhi And Anr.
National Consumer Disputes Redressal Commission · 2009 4 CPJ 295
Tribunals and Commissions21 Jul 2009
Pirthipal Singh Bhandari (Dr.) And Anr. Vs Mahindra And Mahindra Ltd. And Anr.
National Consumer Disputes Redressal Commission · 2009 3 CPJ 340
Tribunals and Commissions21 Jul 2009Petition allowed
Mysore Cement Ltd. Vs BHARAT HEAVY ELECTRICAL LTD.
National Consumer Disputes Redressal Commission · 2011 2 CPJ 52
Tribunals and Commissions20 Jul 2009
JASWANT SUGAR MILLS LIMITED Vs Punjab National Bank and Anr.
National Consumer Disputes Redressal Commission · 2009 4 CPJ 188
Tribunals and Commissions20 Jul 2009R.P. disposed of.
Rajasthan Housing Board And Ors. Vs Om Prakash Srivastava (Dr.)
National Consumer Disputes Redressal Commission · 2009 3 CPJ 257
Tribunals and Commissions20 Jul 2009Appeal dismissed.
National Insurance Co. Ltd. And Ors. Vs Pacific Packers
National Consumer Disputes Redressal Commission · 2009 3 CPJ 270
Tribunals and Commissions17 Jul 2009R.P. allowed.
Holiday Representation Vs Sudhir Saran Bhatnagar
National Consumer Disputes Redressal Commission · 2009 4 CPJ 72
Tribunals and Commissions16 Jul 2009Complaint dismissed.
Kamalakar Dhyaneshwar Mate Vs Ranade Hospital Organization And Ors.
National Consumer Disputes Redressal Commission · (2009) 07 NCDRC CK 0010
Tribunals and Commissions15 Jul 2009R.P. partly allowed.
Randhir Garg Vs Inscol Tertiary Care Hospital And Anr.
National Consumer Disputes Redressal Commission · 2009 4 CPJ 110
Tribunals and Commissions14 Jul 2009Complaint dismissed.
Jagdamba Foods Limited Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2009 3 CPJ 317
Tribunals and Commissions14 Jul 2009Appeal disposed of.
Kapil Kulshrestha (Dr.) Vs OM PRAKASH
National Consumer Disputes Redressal Commission · 2009 4 CPJ 45
Tribunals and Commissions14 Jul 2009R.Ps. dismissed.
Jeewan Motors (P) Ltd. Vs Tariq Irshad And Anr.
National Consumer Disputes Redressal Commission · 2009 4 CPJ 150
Tribunals and Commissions10 Jul 2009R.P. dismissed.
PADMA BAI Vs Icici Infotech Services Limited
National Consumer Disputes Redressal Commission · 2009 3 CPJ 314
Tribunals and Commissions09 Jul 2009
Lieutenant Colonel (Retired) K. A. Bhandula Vs INDRAPRASTHA APOLLO HOSPITAL , Chairman, Indraprastha Apollo Hospital , B M.Abrol, Senior Consultant, E. N. T. , Rajiv Gandhi Cancer Institute And Research Centre
National Consumer Disputes Redressal Commission · 2009 0 NCDRC 1