Tribunals and Commissions06 Jul 2011Appeal dismissed
KAPILDEO SINGH Vs Sagina Khatoon
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 359 : 2011 3 CPR 470 : 2011 4 CPJ 218
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 597 of 1,389
Tribunals and Commissions06 Jul 2011Appeal dismissed
RAJ KUMAR Vs United India Insurance Co. Ltd
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 372 : 2011 3 CPJ 354 : 2011 3 CPR 318
Tribunals and Commissions06 Jul 2011
Nagpur Golden Transport Co Vs Ghanshyam Poddar
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 375 : 2011 3 CPR 467 : 2011 4 CPJ 215
Tribunals and Commissions06 Jul 2011
Mistri Brothers Compound Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 362 : 2011 3 CPR 481 : 2011 4 CPJ 230
Tribunals and Commissions06 Jul 2011Appeal dismissed
Abraham Koola Koola House Vs Royal Hospital
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 361 : 2011 3 CPR 478 : 2011 4 CPJ 221
Tribunals and Commissions06 Jul 2011petition stands dismissed
Life Insurance Corporation of India Vs Shahida Begum
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 360 : 2011 3 CPJ 373
Tribunals and Commissions06 Jul 2011Appeal partly allowed
Jayendra Maganlal Padia Vs Lalit P Trivedi
National Consumer Disputes Redressal Commission · 2011 3 CPJ 249 : 2011 3 CPR 326
Tribunals and Commissions06 Jul 2011Revision Petition dismissed.
Jai Krishna Sah Vs UNITED INDIA INSURANCE COMPANY LTD
National Consumer Disputes Redressal Commission · 2011 4 CPJ 125
Tribunals and Commissions06 Jul 2011Revision Petition disposed of.
JOGA SINGH Vs National Insurance Co Ltd
National Consumer Disputes Redressal Commission · 2011 4 CPJ 112
Tribunals and Commissions05 Jul 2011
State Commission, Punjab New India Assurance Co. Ltd. Vs Murari Lal Bhusri
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 403
Tribunals and Commissions05 Jul 2011Petition stands dismissed
Nanjappa Hospital Vs P.S.Shylaja
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 363 : 2011 3 CPJ 360
Tribunals and Commissions05 Jul 2011
SHRI D.K.CHOPRA Vs SUSHEEM PANDEY
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 366 : 2011 3 CPJ 484
Tribunals and Commissions05 Jul 2011Appeal dismissed
D. Srihari Rao Vs Wipro GE Medical Systems
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 365 : 2011 3 CPJ 504
Tribunals and Commissions05 Jul 2011Appeal dismissed
Oriental Insurance Co. Ltd Vs Ram Kumar Garg
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 364
Tribunals and Commissions05 Jul 2011Appeal disposed of
R.N.A.BUILDERS Vs Kalikant Mishra
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 404 : 2011 3 CPJ 202
Tribunals and Commissions05 Jul 2011Revision Petition dismissed.
New India Assurance Co Ltd Vs Murari Lal Bhusri
National Consumer Disputes Redressal Commission · 2011 3 CPJ 198
Tribunals and Commissions04 Jul 2011
Himachal Pradesh Housing Vs Kusum Lata Vasisht
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 407 : 2011 3 CPJ 235
Tribunals and Commissions04 Jul 2011Appeal disposed of
CENTRAL BANK OF INDIA Vs Pushpa Lata
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 406 : 2011 3 CPJ 242
Tribunals and Commissions04 Jul 2011Appeal partly allowed.
Nav Bharat International Ltd Vs National Insurance Co. Ltd
National Consumer Disputes Redressal Commission · 2011 3 CPJ 518
Tribunals and Commissions31 May 2011Revision petitions dismissed
Anil Pahwa Vs Baldip Singh
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 265 : 2011 2 CPR 379 : 2011 3 CPJ 424