Tribunals and Commissions12 Jul 2011Appeal dismissed
Guru Dayal Kumar Sinha Vs MANAGER
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 413 : 2011 3 CPJ 231 : 2011 3 CPR 251
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 596 of 1,389
Tribunals and Commissions12 Jul 2011Appeal dismissed
KAILASH MALHOTRA Vs CENTRE FOR SIGHT
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 411 : 2011 3 CPR 246 : 2011 4 CPJ 96
Tribunals and Commissions11 Jul 2011Appeal was dismissed
Ratnaprabha S.Dandekar Vs Nitin Walimbe
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 377 : 2011 3 CPJ 213 : 2011 3 CPR 256
Tribunals and Commissions11 Jul 2011Appeal dismissed
Manamohan Upadhyay Vs National Institute of Research
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 378 : 2011 3 CPJ 218 : 2011 3 CPR 261
Tribunals and Commissions11 Jul 2011Appeal allowed
JAIN IRRIGATION SYSTEMS LTD Vs M.B.Malipatil
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 435 : 2011 3 CPJ 210 : 2011 3 CPR 269
Tribunals and Commissions11 Jul 2011Appeal dismissed
Life Insurance Corporation of India Vs Ranjit Kaur
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 434 : 2011 3 CPJ 232 : 2011 3 CPR 266
Tribunals and Commissions08 Jul 2011Appeal dismissed
VISHAKHA MUNJAL Vs AYESHA FARHAT
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 438 : 2011 3 CPJ 229 : 2011 3 CPR 280
Tribunals and Commissions08 Jul 2011Appeal allowed
Murjibhai Lalji Chawda Vs GUJARAT ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 382 : 2011 3 CPJ 245 : 2011 3 CPR 289
Tribunals and Commissions08 Jul 2011Appeal allowed
Sona Spices Pvt. Ltd. Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 381 : 2011 3 CPJ 223 : 2011 3 CPR 285
Tribunals and Commissions08 Jul 2011
Sujata Nath Vs Popular Nursing Home
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 380 : 2011 3 CPJ 239 : 2011 3 CPR 282
Tribunals and Commissions08 Jul 2011
Goel Jewellers Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 358 : 2011 3 CPJ 366 : 2011 3 CPR 272
Tribunals and Commissions08 Jul 2011Appeal dismissed
MANAGING DIRECTOR Vs K.K.JOSE
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 383
Tribunals and Commissions08 Jul 2011
Mohammed Rahim Khan Vs Saudi Arabian Airlines
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 384 : 2011 3 CPJ 196 : 2011 3 CPR 297
Tribunals and Commissions08 Jul 2011Appeal dismissed.
Fathima Hospital Vs K K Jose
National Consumer Disputes Redressal Commission · 2011 3 CPJ 206 : 2011 3 CPR 293
Tribunals and Commissions08 Jul 2011Revision Petition dismissed.
DELHI DEVELOPMENT AUTHORITY Vs S S Sidana
National Consumer Disputes Redressal Commission · 2011 4 CPJ 104
Tribunals and Commissions07 Jul 2011Petition allowed
excity Hybrid Seeds (P) Ltd. Vs Gati Cargo Management Services
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 369 : 2011 3 CPJ 356 : 2011 3 CPR 307
Tribunals and Commissions07 Jul 2011
SAJAL ROY BARMAN Vs PRANTOSH BANDOPADHYAY
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 368 : 2011 3 CPR 300 : 2011 4 CPJ 223
Tribunals and Commissions07 Jul 2011
United India Insurance Co. Ltd. Vs Sarin Industrial Corporation
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 371
Tribunals and Commissions07 Jul 2011
V. Srinath Vs Gaurav Lamba
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 370 : 2011 3 CPJ 481 : 2011 3 CPR 312
Tribunals and Commissions06 Jul 2011Petition is allowed
U.P. State Consumer Disputes Redressal Commission Vs RAM KUMAR GUPTA
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 373 : 2011 3 CPJ 490