Tribunals and Commissions02 Sept 2011petitions is dismissed
Delhi Development Authority Vikas Sadan, INA New Delhi Vs Santosh Jain
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 734
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 590 of 1,389
Tribunals and Commissions02 Sept 2011Appeal dismidssed
Makhan Lal Bhat Vs DELHI DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 594 : 2011 4 CPJ 643
Tribunals and Commissions01 Sept 2011
Hughes Escorts Communication Ltd. Vs Ravi Cranes and Movers Ltd.
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 569 : 2011 3 CPJ 17 : 2011 3 CPR 371
Tribunals and Commissions01 Sept 2011Appeal dismissed
GYARSI DEVI Vs Manager United India Insurance Co.Ltd
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 567
Tribunals and Commissions01 Sept 2011Appeal dismissed
Ratna Ram Malik Vs UHBVNL
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 566 : 2011 3 CPR 368 : 2011 4 CPJ 31
Tribunals and Commissions01 Sept 2011Appeal dismissed
ICICI Prudential Life insurance Co. Ltd. Vs Gurmeet Singh
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 570 : 2011 3 CPR 385 : 2011 4 CPJ 545
Tribunals and Commissions01 Sept 2011Revision Petition dismissed.
GYARSI DEVI Vs United India Insurance Co Ltd
National Consumer Disputes Redressal Commission · 2011 4 CPJ 30
Tribunals and Commissions30 Aug 2011Appeal dismissed
Department of Posts Vs Pankaj Agarwal
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 571 : 2011 4 CPJ 457
Tribunals and Commissions29 Aug 2011
K. K.Co-Operative G. H. S. Ltd. Vs Arun Tandon
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 754 : 2011 4 CPJ 553
Tribunals and Commissions29 Aug 2011application also stand dismissed
Sahara India Vs NARESH KUMAR
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 753 : 2012 1 CPJ 133
Tribunals and Commissions29 Aug 2011Revision Petition allowed.
Union of India Vs Ram Dayal
National Consumer Disputes Redressal Commission · 2012 1 CPJ 9
Tribunals and Commissions29 Aug 2011Revision Petition dismissed.
Kanhiya Lal Pitti Vs Naveen Jain
National Consumer Disputes Redressal Commission · 2012 1 CPJ 127
Tribunals and Commissions26 Aug 2011Revision petition is accordingly dismissed
U.P. Avas Evam Vikas Parishad Vs Green Field School
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 572
Tribunals and Commissions26 Aug 2011Appeal dismissed
Khimjibhai Vs New India Ass. Co. Ltd.
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 577 : 2011 4 CPJ 458
Tribunals and Commissions26 Aug 2011Appeal dismissed
Swiss Air Cargo Vs Century Silk Inc
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 576 : 2011 4 CPJ 568
Tribunals and Commissions26 Aug 2011Appeal dismissed
New India Assurance Co. Ltd. Vs H.S. Poultry Farm
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 574 : 2011 3 CPR 392 : 2011 4 CPJ 497
Tribunals and Commissions26 Aug 2011Revision Petition allowed
Life Insurance Corporation of India Vs ABDUL SALIM
National Consumer Disputes Redressal Commission · 2012 1 CPJ 31
Tribunals and Commissions26 Aug 2011Revision Petition allowed.
NATIONAL INSURANCE CO LTD Vs Prithipati Sattiyya
National Consumer Disputes Redressal Commission · 2011 4 CPJ 133
Tribunals and Commissions25 Aug 2011Appeal allowed
Ganeshlal Ghanshyam Das Tambi Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 578 : 2011 3 CPR 398 : 2011 4 CPJ 232
Tribunals and Commissions25 Aug 2011
Stanley Engineering (P) Ltd Vs Haryana Urban Development
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 582 : 2011 4 CPJ 129