Tribunals and Commissions08 Sept 2011Complaint partly allowed.
Liberty Leather And Footwear Vs ORIENTAL INSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2011 4 CPJ 462
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 589 of 1,389
Tribunals and Commissions07 Sept 2011Appeal dismissed
Shahnaz Begum Vs Greater Hyderabad Municipal Corporation
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 597 : 2011 4 CPJ 175 : 2011 4 CPR 209
Tribunals and Commissions07 Sept 2011
Madhya Pradesh Poorva Kshetra Vidyut Vitran Company Limited Vs Hindustan Krishi Sewa Kendra
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 739 : 2011 4 CPJ 318 : 2011 4 CPR 221
Tribunals and Commissions07 Sept 2011Appeal dismissed
DELHI DEVELOPMENT AUTHORITY Vs V.P.Narayanan
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 599 : 2011 4 CPJ 155 : 2011 4 CPR 212
Tribunals and Commissions07 Sept 2011Appeal dismissed
Vijaya Homes Vs Subir Mandal
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 600 : 2011 4 CPJ 83 : 2011 4 CPR 214
Tribunals and Commissions07 Sept 2011
CITIBANK N.A.KANAK BUILDING Vs PRADEEP KUMAR PATRI
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 601 : 2011 4 CPJ 204 : 2011 4 CPR 216
Tribunals and Commissions07 Sept 2011Appeal disposed of
Union of India Vs Anita Singhvi
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 598 : 2011 4 CPJ 170 : 2011 4 CPR 210
Tribunals and Commissions07 Sept 2011Revision Petition dismissed.
V V Sathaye Vs Himatlal Girdharilal Singala
National Consumer Disputes Redressal Commission · 2012 1 CPJ 26
Tribunals and Commissions06 Sept 2011Appeal dismissed
Jagannatha N.Suvarna Vs MANAGING DIRECTOR
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 589 : 2011 4 CPJ 189 : 2011 4 CPR 232
Tribunals and Commissions06 Sept 2011application also stand dismissed
Ghansi Ram Lal Shah Vs Supriya Suhas Sarmalkar
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 740 : 2011 4 CPJ 481 : 2011 4 CPR 235
Tribunals and Commissions06 Sept 2011Appeal dismissed
Radhashyam Pratapsingh Vs Women?s Clinic And Nursing Home
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 584 : 2011 4 CPJ 191 : 2011 4 CPR 230
Tribunals and Commissions06 Sept 2011Appeal dismissed
FIRST APPEAL NO. 476 OF 2006 , Bethala Earnest John Martin Vs N. Ammanna MD
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 562 : 2011 4 CPJ 172 : 2011 4 CPR 224
Tribunals and Commissions06 Sept 2011Revision Petition allowed.
Manikant Vs NEW INDIA ASSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2012 1 CPJ 88
Tribunals and Commissions06 Sept 2011Appeals dismissed.
Are Bee Star Maritime Agencies Pvt Ltd Vs Ramco International
National Consumer Disputes Redressal Commission · 2011 4 CPJ 320 : 2011 4 CPR 227
Tribunals and Commissions05 Sept 2011Appeal dismissed
Prashant Nag Vs Orient Ceramics and Industries Ltd.
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 591 : 2011 4 CPJ 34
Tribunals and Commissions05 Sept 2011Appeal dismissed
JALANDHAR IMPROVEMENT TRUST Vs Geeta Rani
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 592
Tribunals and Commissions05 Sept 2011Appeal dismissed
Chemshel Enterprises Pvt. Ltd. Vs National Insurance Company Ltd.
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 590 : 2011 4 CPJ 188 : 2011 4 CPJ 460
Tribunals and Commissions05 Sept 2011
V. Pusphamala Vs K. Gangadharan
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 593 : 2011 4 CPJ 69
Tribunals and Commissions02 Sept 2011petitions is dismissed
Rajesh Popli Vs HARYANA URBAN DEVELOPMENT AUTHORITY THROUGH ITS CHIEF ADMINISTRATOR
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 735
Tribunals and Commissions02 Sept 2011petitions is dismissed
Jammu and Kashmir Bank Limited Mohammed Ali Road Branch Vs Sudheer Bahl
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 736 : 2011 4 CPJ 33