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National Consumer Disputes Redressal Commission judgments

27,776 judgments · page 573 of 1,389

Tribunals and Commissions01 Mar 2012Petition is allowed

LIC OF INDIA Vs RUKMA

National Consumer Disputes Redressal Commission · 2012 0 NCDRC 244 : 2012 2 CPJ 44 : 2012 2 CPR 460