Tribunals and Commissions19 Mar 2012Petition dismissed
On-Dot Courier And Cargo Ltd Vs Pharma Care
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 771 : 2012 2 CPJ 417
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 572 of 1,389
Tribunals and Commissions16 Mar 2012Revision petition allow
Surendra Nath Patra Vs Executive Engineer Electrical GRIDCO (CED) NESCO, Jaleswar Elect. Division
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 81 : 2012 2 CPJ 109 : 2012 2 CPR 47
Tribunals and Commissions16 Mar 2012Revision Petition is dismissed
Air Star Express Courier Vs Inder Medical Store, Through its Proprietor
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 91 : 2012 2 CPJ 167 : 2012 2 CPR 50
Tribunals and Commissions14 Mar 2012
Suresha Nanda Vs Anoop Kumar M.S., MCH (Urology) Consultant in Urology
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 79 : 2012 2 CPJ 228 : 2012 2 CPR 52
Tribunals and Commissions14 Mar 2012Revision Petition is accepted
MCS Computer Services (P) Ltd. Vs Allena Auto Industries Pvt. Ltd.
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 89 : 2012 2 CPJ 173 : 2012 2 CPR 68
Tribunals and Commissions14 Mar 2012Petition is dismissed
Sarwinder Kumar Gurbaksh Logistic India H.O. VPO-Hirke Vs Action Construction Equipments Ltd.
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 90 : 2012 2 CPJ 350 : 2012 2 CPR 72
Tribunals and Commissions14 Mar 2012Appeal accordingly dismissed
Mundi Co-Operative Housing Building Society Ltd Vs PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 770 : 2012 2 CPJ 269
Tribunals and Commissions14 Mar 2012Petition is dismissed
UTTARI HARYANA BIJLI VITRAN NIGAM LTD Vs Kikar Singhc
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 224 : 2012 2 CPJ 454 : 2012 3 CPR 210
Tribunals and Commissions14 Mar 2012Petition dismissed
ORIENTAL INSURANCE CO LTD Vs Sathyanarayana Settyc
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 225 : 2012 2 CPJ 456
Tribunals and Commissions14 Mar 2012Complaint is dismissed
LIC OF INDIA Vs N Pnagarathnac
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 226 : 2012 2 CPJ 112 : 2012 2 CPR 214
Tribunals and Commissions14 Mar 2012
Kaulgud Constructions Pvt Ltd Malekar Wada Vs STATE BANK OF INDIA
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 204 : 2012 2 CPJ 285
Tribunals and Commissions14 Mar 2012Stands dismissed
Ramaiah Institute Of Cardiology Vs M Pundalik Shenoy
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 200 : 2012 2 CPJ 619
Tribunals and Commissions14 Mar 2012Petition dismissed
ORIENTAL INSURANCE CO LTD Vs Brahmdeo Panjiyara
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 227 : 2012 2 CPJ 349
Tribunals and Commissions13 Mar 2012Petition allowed
Barid B. Bhattacharya Vs DCM LTD
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 769 : 2012 2 CPJ 468
Tribunals and Commissions09 Mar 2012
O.K.Gaur Vs CHOITHRAM HOSPITAL AND RESEARCH CENTRE
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 78 : 2012 2 CPJ 222
Tribunals and Commissions09 Mar 2012
Ashish Vishwakarma Prop. of M/s. Ashish Constructions Vs Branch Manager National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 77 : 2012 1 CPR 406 : 2012 2 CPJ 169
Tribunals and Commissions09 Mar 2012
Jagrut Nagrik Through their Managing Trustee Vs Chairman Gujarat Housing Board Vijaynagar, Nr. Vadaj
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 80 : 2012 2 CPJ 215
Tribunals and Commissions09 Mar 2012appeal is allowed
Haabia Advertising (India) Pvt. Ltd. Vs United India Insurance Company Ltd. Represented by Divisional Office
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 76 : 2012 1 CPR 394 : 2012 2 CPJ 327
Tribunals and Commissions09 Mar 2012
Parveen Goyal Vs HUDA
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 228 : 2012 2 CPJ 122 : 2012 2 CPR 203
Tribunals and Commissions07 Mar 2012Petition dismissed
KANPUR DEVELOPMENT AUTHORITY Vs Ajay Verma
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 768 : 2012 2 CPJ 375