Tribunals and Commissions10 Dec 2018Disposed Off
Triveni Kodkany & 2 Ors Vs Air India Ltd. & 2 Ors
National Consumer Disputes Redressal Commission · (2018) 12 NCDRC CK 0024
Carriage by Air Act, 1972 — Section 5
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 260 of 1,389
Tribunals and Commissions10 Dec 2018Disposed Off
Prabir Kumar Dey Vs M/S. Unitech Limited
National Consumer Disputes Redressal Commission · (2018) 12 NCDRC CK 0023
Tribunals and Commissions07 Dec 2018Dismissed
M/S. S&S Green Projects Private Limited & Anr Vs K. Srinivasa Rao
National Consumer Disputes Redressal Commission · (2018) 12 NCDRC CK 0074
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions07 Dec 2018Disposed Off
Delhi Development Authority Vs Manoj Kumar Verma
National Consumer Disputes Redressal Commission · (2018) 12 NCDRC CK 0022
Tribunals and Commissions07 Dec 2018Disposed Off
Vishal Patil Vs M/S. Anand Properties
National Consumer Disputes Redressal Commission · (2018) 12 NCDRC CK 0021
Tribunals and Commissions07 Dec 2018Disposed Off
Subhasis Das Vs Central Government Employees Welfare Housing Organisation (Cgewho) & Anr
National Consumer Disputes Redressal Commission · (2018) 12 NCDRC CK 0020
Consumer Protection Act, 1986 — Section 2(1)(b)(i), 12(1)(a), 12(1)(c), 13(6), 13(c), 19, 17(1), 17(1)(a)(i)Code of Civil Procedure, 1908 — Order 2 Rule 3, Order 1 Rule 8
Tribunals and Commissions06 Dec 2018Disposed Off
Suresh Kumar Soni & Anr Vs M/S. Unitech Limited
National Consumer Disputes Redressal Commission · (2018) 12 NCDRC CK 0072
Tribunals and Commissions06 Dec 2018Disposed Off
Aditya Mukherjee Vs Pampa Banik & 2 Ors
National Consumer Disputes Redressal Commission · (2018) 12 NCDRC CK 0071
Tribunals and Commissions06 Dec 2018Disposed Off
M/S. Anima Enterprise & Anr Vs Arati Roy & 4 Ors
National Consumer Disputes Redressal Commission · (2018) 12 NCDRC CK 0070
Tribunals and Commissions06 Dec 2018Disposed Off
Subhabrata Basu Vs Sudeshna Roy
National Consumer Disputes Redressal Commission · (2018) 12 NCDRC CK 0019
Consumer Protection Act, 1986 — Section 13, 13(2), 13(2)(a), 17(1)(b), 21(b)
Tribunals and Commissions06 Dec 2018Dismissed
Dalbir Singh Vs Reliance General Insurance Company Limited & Anr
National Consumer Disputes Redressal Commission · (2018) 12 NCDRC CK 0018
Consumer Protection Act, 1986 — Section 21(b)Indian Penal Code, 1860 — Section 34, 342, 382Motor Vehicles Act, 1988 — Section 39, 139
Tribunals and Commissions06 Dec 2018Dismissed
Rajaram Sahu Vs Devendra Kumar Raghuvanshi
National Consumer Disputes Redressal Commission · (2018) 12 NCDRC CK 0017
Tribunals and Commissions06 Dec 2018Dismissed
Projects And Equipments Services And Anr Vs Union Of India
National Consumer Disputes Redressal Commission · (2018) 12 NCDRC CK 0016
Indian Contract Act, 1872 — Section 56, 65, 230
Tribunals and Commissions06 Dec 2018Disposed Off
Arvind Kumar Vs Ramprashta Sare Reality Pvt. Ltd
National Consumer Disputes Redressal Commission · (2018) 12 NCDRC CK 0015
Tribunals and Commissions05 Dec 2018Disposed Off
Anand Swaroop Maini Vs M/S. Laxmi Enterprises
National Consumer Disputes Redressal Commission · (2018) 12 NCDRC CK 0014
Tribunals and Commissions05 Dec 2018Disposed Off
Dileep Kumar Hait Vs Dr. Aruplaha & Anr
National Consumer Disputes Redressal Commission · (2018) 12 NCDRC CK 0013
Tribunals and Commissions05 Dec 2018Dismissed
ICICI Lombard General Insurance Company Ltd Vs Jagdipsinh Raghunathsinh Lehr
National Consumer Disputes Redressal Commission · (2018) 12 NCDRC CK 0012
Consumer Protection Act, 1986 — Section 21
Tribunals and Commissions04 Dec 2018
Manjit Singh Vs New India Assurance Co. Ltd
National Consumer Disputes Redressal Commission · (2018) 12 NCDRC CK 0069
Tribunals and Commissions04 Dec 2018Dismissed
Anila Wadhera Vs Dr. B.K. Gupta & 2 Ors
National Consumer Disputes Redressal Commission · (2018) 12 NCDRC CK 0068
Consumer Protection Act, 1986 — Section 19, 24A
Tribunals and Commissions04 Dec 2018Dismissed
Maya Devi Mukherjee (Since Deceased) & Anr Vs Monoranjan Basak
National Consumer Disputes Redressal Commission · (2018) 12 NCDRC CK 0011