Tribunals and Commissions01 Oct 2020Dismissed
Dr. Sanjay Garg Vs Harjit Singh & 4 Ors.
National Consumer Disputes Redressal Commission · (2020) 10 NCDRC CK 0004
Consumer Protection Act, 1986 — Section 14(1)(d)
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 177 of 1,397
Tribunals and Commissions01 Oct 2020Disposed Of
Post Master Department Of Posts & Anr. Vs Poonam Devi
National Consumer Disputes Redressal Commission · (2020) 10 NCDRC CK 0003
Tribunals and Commissions01 Oct 2020Disposed Of
Construction Industry Development Council Vs Arjun Singh & Ors.
National Consumer Disputes Redressal Commission · (2020) 10 NCDRC CK 0002
Limitation Act, 1963 — Section 14
Tribunals and Commissions01 Oct 2020Disposed Of
Chona Financial Services Pvt.Ltd. Vs National Insurance Co.Ltd.
National Consumer Disputes Redressal Commission · (2020) 10 NCDRC CK 0001
Tribunals and Commissions29 Sept 2020Disposed Of
Laddu Lal Mahto Vs Managing Director, Tata Motors Limited & Anr.
National Consumer Disputes Redressal Commission · (2020) 09 NCDRC CK 0045
Consumer Protection Act, 1986 — Section 2(1)(d)
Tribunals and Commissions28 Sept 2020Dismissed
M/S. Tata Aig General Insurance Co. Ltd Vs T. Paul Raj
National Consumer Disputes Redressal Commission · (2020) 09 NCDRC CK 0044
Consumer Protection Act, 1986 — Section 25, 27Motor Vehicles Act, 1988 — Section 2(15), 2(21), 2(41), 10, 10(2)(d), 10(2)(e), 10(2)(f), 10(2)(h)Central Motor Vehicle Rules, 1998 — Rule 3
Tribunals and Commissions28 Sept 2020Dismissed
Omaxe Limited & Anr. Vs Dr. Anand Jain
National Consumer Disputes Redressal Commission · (2020) 09 NCDRC CK 0043
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions28 Sept 2020Partly Allowed
Emirates Airlines Vs Srikanta Saha & 2 Ors.
National Consumer Disputes Redressal Commission · (2020) 09 NCDRC CK 0042
Tribunals and Commissions28 Sept 2020Disposed Of
M/S. Shankar Jewels Vs United India Insurance Co. Ltd. & Anr.
National Consumer Disputes Redressal Commission · (2020) 09 NCDRC CK 0041
Tribunals and Commissions28 Sept 2020Dismissed
Tata Motors Finance Ltd. & Ors. Vs Abbas Ali Mia & Ors.
National Consumer Disputes Redressal Commission · (2020) 09 NCDRC CK 0040
Tribunals and Commissions28 Sept 2020Disposed Of
Gunjan Aggarwal & Anr. Vs Sepset Properties Pvt. Ltd. & Anr.
National Consumer Disputes Redressal Commission · (2020) 09 NCDRC CK 0039
Consumer Protection Act, 1986 — Section 2(O), 21
Tribunals and Commissions25 Sept 2020Disposed Of
Indusind Bank Ltd. & Anr. Vs Kalpana Roy Sarkar & Ors.
National Consumer Disputes Redressal Commission · (2020) 09 NCDRC CK 0037
Arbitration and Conciliation Act, 1996 — Section 9
Tribunals and Commissions24 Sept 2020Dismissed
Rajinder Singh & 2 Ors. Vs Dr. Parveen Kumar Arora & 2 Ors.
National Consumer Disputes Redressal Commission · (2020) 09 NCDRC CK 0036
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions24 Sept 2020Dismissed
Dr. S.K. Dhawan & Ors. Vs Brijender Singh (Deceased Through Lrs)
National Consumer Disputes Redressal Commission · (2020) 09 NCDRC CK 0035
Tribunals and Commissions24 Sept 2020Dismissed
Civil Surgeon-Cum-Chief Superintendent & Anr. Vs Varsha Chachlani
National Consumer Disputes Redressal Commission · (2020) 09 NCDRC CK 0034
Consumer Protection Act, 1986 — Section 2(1)(o), 21(b)Constitution Of India, 1950 — Article 21
Tribunals and Commissions23 Sept 2020Dismissed
M/S. Barnala Builders And Property Consultants Vs Capt. U.C. Arora
National Consumer Disputes Redressal Commission · (2020) 09 NCDRC CK 0038
Consumer Protection Act, 1986 — Section 22(2)
Tribunals and Commissions23 Sept 2020Disposed Of
Shriram General Insurance Co. Ltd. Vs Nirmala Devi & Anr.
National Consumer Disputes Redressal Commission · (2020) 09 NCDRC CK 0033
Indian Penal Code, 1860 — Section 34, 406
Tribunals and Commissions23 Sept 2020Disposed Of
Charu Sharma Vs Birla Sun Life Insurance Company Ltd. & Anr.
National Consumer Disputes Redressal Commission · (2020) 09 NCDRC CK 0032
Tribunals and Commissions23 Sept 2020Disposed Of
Tata Motors Ltd. & 2 Ors. Vs Murubha Pragaji Jadeja & Anr.
National Consumer Disputes Redressal Commission · (2020) 09 NCDRC CK 0031
Tribunals and Commissions22 Sept 2020Dismissed
Bhilai Engineering Corporation Ltd. Vs United India Insurance Company Ltd.
National Consumer Disputes Redressal Commission · (2020) 09 NCDRC CK 0030
Consumer Protection Act, 1986 — Section 24A