Tribunals and Commissions04 Mar 1992Complaint partly allowed
B.K.SOGANI Vs RAJASTHAN HOUSING BOARD
National Consumer Disputes Redressal Commission · 1993 2 CPJ 1181
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 1,362 of 1,397
Tribunals and Commissions04 Mar 1992
MOH. IKARAMUL HAQ Vs HAFIZ A.
National Consumer Disputes Redressal Commission · 1992 3 CPJ 115
Tribunals and Commissions04 Mar 1992Revision allowed with costs
RAJASTHAN STATE ELECTRICITY BOARD Vs RATAN CHEMICAL INDUSTRIES
National Consumer Disputes Redressal Commission · 1992 3 CPJ 250
Tribunals and Commissions04 Mar 1992Complaint allowed
PRAVIN M.UTTARWAR Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 1993 1 CPJ 291 : 1993 2 CPR 276
Tribunals and Commissions03 Mar 1992Appeal dismissed
GIRIKAND TRAVELS PVT. LTD. Vs ARUN NARAHAR PUJARI
National Consumer Disputes Redressal Commission · 1992 2 CPJ 836 : 1993 2 CPR 279
Tribunals and Commissions03 Mar 1992Appeal allowed
J.L. NAYAK Vs Amarnath
National Consumer Disputes Redressal Commission · 1993 1 CPJ 534
Tribunals and Commissions29 Feb 1992Complaint Allowed
ISWAR CHANDRA PATEL Vs Orissa Agro Industries Corporation Ltd.
National Consumer Disputes Redressal Commission · 1992 2 CPJ 668
Tribunals and Commissions29 Feb 1992Complaint dismissed
COOLING INDUSTRIES Vs State Bank of India
National Consumer Disputes Redressal Commission · 1992 1 CPR 555 : 1992 3 CPJ 512
Tribunals and Commissions29 Feb 1992Ordered accordingly
DEVASHIS PANDA Vs MANAGING DIRECTOR ANDHRA PRADESH SCOOTERS LTD.
National Consumer Disputes Redressal Commission · 1992 1 CPR 557 : 1992 3 CPJ 670
Tribunals and Commissions29 Feb 1992Appeal allowed
MD.FIROZ AHMED Vs ASWIN KUMAR DAS
National Consumer Disputes Redressal Commission · 1992 1 CPR 715 : 1992 3 CPJ 516
Tribunals and Commissions29 Feb 1992Appeal allowed
ASSTT. ENGINEER, P.H. RENT SUBDIVISION Vs BIDYASAGAR SHAW
National Consumer Disputes Redressal Commission · 1992 1 CPR 709 : 1993 1 CPJ 287
Tribunals and Commissions29 Feb 1992Appeal dismissed
KANKATI ANNAPURANAMMA Vs CHAIRMAN And MANAGING DIRECTOR, ANDHRA PRADESH TRANSPORT CORPORATION
National Consumer Disputes Redressal Commission · 1992 2 CPJ 712
Tribunals and Commissions28 Feb 1992Dismissed
MUNICIPAL CORPORATION OF DELHI Vs SUMER SINGH MANN
National Consumer Disputes Redressal Commission · 1992 0 CPC 758 : 1992 1 CPJ 217
Tribunals and Commissions28 Feb 1992Dismissed
National Insurance Co. Ltd. Vs K.D. GODBOLE
National Consumer Disputes Redressal Commission · 1992 0 CPC 377 : 1992 1 CPJ 199 : 1992 1 CPR 806 : 1993 1 CLT 467
Tribunals and Commissions28 Feb 1992Appeal partly allowed
SURENDER MOHAN SUNEJA Vs Himachal Pradesh Housing Board
National Consumer Disputes Redressal Commission · 1992 2 CPR 48 : 1992 3 CPJ 459 : 1994 1 CLT 337
Tribunals and Commissions27 Feb 1992Appeal allowed
AMRUTHBAI HARGOVANLAL RAMI Vs PATEL VALLABHBHAI MULJIBHAI And MANAGER VOLTAS LIMITED
National Consumer Disputes Redressal Commission · 1992 2 CPJ 695
Tribunals and Commissions27 Feb 1992Appeal dismissed
UCO BANK Vs AMITA PATEL
National Consumer Disputes Redressal Commission · 1992 2 CPJ 876
Tribunals and Commissions27 Feb 1992Ordered accordingly
SON. LDR.GURDIAL SINGH Vs UNITED LAND AND HOUSING LTD.
National Consumer Disputes Redressal Commission · 1992 1 CPJ 411 : 1993 2 CLT 146
Tribunals and Commissions27 Feb 1992
COMMON CAUSE Vs Delhi Electric Supply Undertaking
National Consumer Disputes Redressal Commission · 1992 1 CPJ 277 : 1992 1 CPR 549
Tribunals and Commissions26 Feb 1992Appeal dismissed
WHEEL WORLD OF AMBALA CANTT Vs S.D.VERMA
National Consumer Disputes Redressal Commission · 1992 2 CPJ 568 : 1993 2 CLT 197 : 1993 2 CPR 271