Tribunals and Commissions17 Dec 1992Revision Petition allowed
ADDITIONAL CHIEF ENGINEER Vs RAMALINGAM
National Consumer Disputes Redressal Commission · 1993 0 CPC 190 : 1993 1 CLT 639 : 1993 2 CPJ 255
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 1,332 of 1,397
Tribunals and Commissions17 Dec 1992Complaint allowed with costs
GRAM PANCHAYAT OF DAHINA Vs H.S.E.B.
National Consumer Disputes Redressal Commission · 1992 3 CPJ 483 : 1993 0 CPC 259
Tribunals and Commissions17 Dec 1992Revision petitions allowed
Hindustan Lever Ltd. Vs SHIVOM AGARWAL
National Consumer Disputes Redressal Commission · 1993 1 CLT 615 : 1993 2 CPJ 227
Tribunals and Commissions17 Dec 1992Appeal dismissed
SAWHNEY EXPORT HOUSE PVT. LTD. Vs PAKISTAN INTERNATIONAL AIRLINES
National Consumer Disputes Redressal Commission · 1993 1 CLT 534 : 1993 1 CPJ 96
Tribunals and Commissions17 Dec 1992Appeal allowed
HARYANA FINANCIAL CORPORATION OF CHANDIGARH-/ Vs JAMNA DASS COTTON MILLS OF HANSI
National Consumer Disputes Redressal Commission · 1993 0 CPC 254 : 1993 1 CPJ 238 : 1994 1 CPR 311
Tribunals and Commissions17 Dec 1992
VIDARBHA BRICKS MANUFACTURER'S ASSOCIATION Vs COAL INDIA LTD.
National Consumer Disputes Redressal Commission · 1992 0 NCDRC 6 : 1993 1 CLT 634 : 1993 2 CPJ 248
Tribunals and Commissions17 Dec 1992
UNITED INDIA INSURANCE CO. LTD. Vs UNITED SILICATE INDUSTRIES
National Consumer Disputes Redressal Commission · 1992 0 NCDRC 5 : 1993 1 CLT 638 : 1993 2 CPJ 253
Tribunals and Commissions17 Dec 1992
UNION OF INDIA Vs GUMMADI NARASIMH
National Consumer Disputes Redressal Commission · 1992 0 NCDRC 4 : 1993 1 CLT 610 : 1993 2 CPJ 214
Tribunals and Commissions16 Dec 1992Appeal dismissed
MUNICIPAL CORPORATION OF DELHI Vs KAMAL INDIA PVT. L.TD.
National Consumer Disputes Redressal Commission · 1993 1 CLT 635 : 1993 2 CPJ 250
Tribunals and Commissions16 Dec 1992Complaint allowed
R.DHARIWAL Vs MILES INDIA LTD.
National Consumer Disputes Redressal Commission · 1993 2 CPJ 839
Tribunals and Commissions16 Dec 1992Order set aside
DIVISIONAL ENGINEER TELEGRAPHS-/ Vs K.C.GUPTA
National Consumer Disputes Redressal Commission · 1993 1 CPJ 518
Tribunals and Commissions16 Dec 1992Appeal dismissed with costs
Assistant Engineer Vs Om Parkash
National Consumer Disputes Redressal Commission · 1992 3 CPJ 437
Tribunals and Commissions16 Dec 1992
SUB-POST MASTER, TIRUPUR Vs V.RAMAKRISHNAN
National Consumer Disputes Redressal Commission · 1992 0 NCDRC 11 : 1993 0 CPC 806 : 1993 1 CLT 609 : 1993 2 CPJ 213
Tribunals and Commissions16 Dec 1992
Dolphin Courier Service Vs Mohavir Trading Company
National Consumer Disputes Redressal Commission · 1992 3 CPJ 585
Tribunals and Commissions15 Dec 1992Complaint disposed of
ASHOK BANERJEE Vs Divisional Manager, New India Assurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1993 2 CPJ 926
Tribunals and Commissions15 Dec 1992Appeal dismissed
SUKANTI BEHERA Vs SASHI BHUSAN RATH
National Consumer Disputes Redressal Commission · 1993 2 CPJ 633
Tribunals and Commissions15 Dec 1992Revision petitions dismissed
MOHAN LAL GUPTA Vs HARYANA TELECOM CIRCLE
National Consumer Disputes Redressal Commission · 1993 2 CPJ 229
Tribunals and Commissions15 Dec 1992Appeal No. 346 dismissed with costs
H.S.E.B. Vs PIRTHI SINGH
National Consumer Disputes Redressal Commission · 1993 0 CPC 268 : 1993 1 CPJ 220 : 1993 2 CLT 1 : 1993 3 CPR 351
Tribunals and Commissions15 Dec 1992Appeal dismissed
RAM NIWAS MANAV LECTURER-/ Vs HUDA-/
National Consumer Disputes Redressal Commission · 1993 1 CPJ 332
Tribunals and Commissions14 Dec 1992Appeal allowed
BHOJ DUTT MALHOTRA Vs KAMLESH VOHRA
National Consumer Disputes Redressal Commission · 1993 1 CLT 633