COURT ARCHIVE

National Consumer Disputes Redressal Commission judgments

27,776 judgments · page 1,076 of 1,389

Tribunals and Commissions28 May 1999Application disposed of

Renu Gupta Vs G.D.A.

National Consumer Disputes Redressal Commission · 1999 2 CPC 434 : 2000 2 CPJ 69