Tribunals and Commissions16 Jun 1999Appeal dismissed
BRAJENDRA KR. SHARMA Vs MANAGER, L.I.C.I.
National Consumer Disputes Redressal Commission · 1999 3 CPJ 321
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 1,075 of 1,389
Tribunals and Commissions15 Jun 1999Complaint disposed of
AMEIRALI A.MUKADAM Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2000 3 CPJ 393
Tribunals and Commissions15 Jun 1999Appeal disposed of
SONA PAPER BOARDS LIMITED Vs WEIGH MASTERS
National Consumer Disputes Redressal Commission · 1999 0 CTJ 613 : 1999 2 CLT 552 : 1999 2 CPC 256 : 1999 3 CPJ 384
Tribunals and Commissions14 Jun 1999Appeals partly allowed
NAVBHARAT TOURS AND TRAVELS Vs KALAPI BALVANTRAY SANGHAVI
National Consumer Disputes Redressal Commission · 1999 3 CPR 491 : 2000 1 CLT 210 : 2000 1 CPC 234 : 2000 1 CPJ 44
Tribunals and Commissions14 Jun 1999Appeal allowed
DISTRICT EXECUTIVE OFFICER, KERALA CONSTRUCTION WORKERS WELFARE BOARD Vs K.A. BABY
National Consumer Disputes Redressal Commission · 1999 3 CPJ 308
Tribunals and Commissions14 Jun 1999Appeal dismissed
MANAGING DIRECTOR, AIR INDIA Vs REKHA MOHANDAS
National Consumer Disputes Redressal Commission · 1999 3 CPJ 361 : 2000 1 CLT 516 : 2000 1 CPR 143
Tribunals and Commissions10 Jun 1999Appeal allowed
RAMESH PRABHAKAR CHANDANE Vs FORWARD TELEVISION LIMITED
National Consumer Disputes Redressal Commission · 1999 2 CPC 625 : 1999 3 CPJ 68 : 1999 3 CPR 49
Tribunals and Commissions09 Jun 1999Order set aside
A.P.S.E.B. Vs UDAY KUMAR JAISWAL
National Consumer Disputes Redressal Commission · 1999 3 CPJ 521 : 2000 1 CPR 524
Tribunals and Commissions09 Jun 1999Appeal dismissed
A.CHANDRAKANTHA Vs Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 1999 3 CPJ 462
Tribunals and Commissions08 Jun 1999C.A. disposed of
MANISH LALWANI Vs ICNET LIMITED
National Consumer Disputes Redressal Commission · 1999 2 CPJ 72
Tribunals and Commissions08 Jun 1999Appeal partly allowed
Union of India Vs SAMUDRALA GOVINDA RAJULU
National Consumer Disputes Redressal Commission · 1999 3 CPJ 488 : 2000 1 CLT 358
Tribunals and Commissions08 Jun 1999Appeal dismissed
C.S.TOMAR Vs KALYANI SHARP INDIA LIMITED
National Consumer Disputes Redressal Commission · 1999 2 CPJ 605 : 2000 1 CLT 572 : 2000 1 CPR 227
Tribunals and Commissions08 Jun 1999Appeal allowed with costs
MADDALA VENKATA PHANINDRA KUMAR Vs DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO. LTD
National Consumer Disputes Redressal Commission · 1999 3 CPJ 444
Tribunals and Commissions08 Jun 1999Appeal dismissed
STATION MASTER Vs P.SRIDHAR
National Consumer Disputes Redressal Commission · 1999 3 CPJ 259 : 2000 1 CPC 60
Tribunals and Commissions07 Jun 1999Appeal allowed with costs
JAGDAMBA INDUSTRIES Vs National Insurance Company Limited
National Consumer Disputes Redressal Commission · 1999 2 CLT 415 : 1999 3 CPJ 131 : 2000 2 CPC 69
Tribunals and Commissions03 Jun 1999Appeal disposed of
Transport Corporation of India Limited Vs ORIENTAL INSURANCE COMPANY LIMITED
National Consumer Disputes Redressal Commission · 1999 2 CLT 364 : 1999 2 CPC 262 : 1999 2 CPJ 540
Tribunals and Commissions02 Jun 1999Appeal disposed of
Unit Trust of India Vs GUDDIE MADANJIT
National Consumer Disputes Redressal Commission · 1999 0 CTJ 699 : 1999 2 CLT 365 : 1999 2 CPC 263 : 1999 3 CPJ 408
Tribunals and Commissions02 Jun 1999Appeal partly allowed
PUNJAB SCHOOL EDUCATION BOARD, THROUGH ITS CHAIRMAN/SECRETARY Vs SAROJ KUMARI
National Consumer Disputes Redressal Commission · 2000 1 CLT 394 : 2000 1 CPC 470 : 2000 2 CPJ 97
Tribunals and Commissions02 Jun 1999Complaint allowed
NEW PUNJAB COLD STORAGE Vs PUNJAB STATE ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 1999 2 CLT 536 : 1999 3 CPJ 278 : 1999 3 CPR 133 : 2000 2 CPC 76
Tribunals and Commissions01 Jun 1999Appeal partly allowed
NATIONAL INSURANCE COMPANY LIMITED Vs JASWANT SINGH TOOR
National Consumer Disputes Redressal Commission · 1999 2 CLT 575 : 1999 2 CPJ 667