Tribunals and Commissions28 Nov 2024Dismissed
Ansal Buildwell Limited Vs Mr. Kunal Malhotra S/o Mr. Prem Prakash Malhotra
National Consumer Disputes Redressal Commission · (2024) 11 NCDRC CK 0100
Consumer Protection Act, 1986 — Section 2(1)(o)
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2024
949 judgments · page 2 of 48
Tribunals and Commissions28 Nov 2024Allowed
Regional Provident Fund Commissioner, Employees Provident Fund Organization Vs Aliyarukunju
National Consumer Disputes Redressal Commission · (2024) 11 NCDRC CK 0099
Tribunals and Commissions27 Nov 2024Disposed Of
Tarun Goel & Anr Vs M/S. Omaxe Chandigarh Extension Developers Pvt. Ltd
National Consumer Disputes Redressal Commission · (2024) 11 NCDRC CK 0106
Tribunals and Commissions27 Nov 2024Disposed Of
Prakash Machinary Company Vs Shyam Bahadur Verma
National Consumer Disputes Redressal Commission · (2024) 11 NCDRC CK 0103
Tribunals and Commissions27 Nov 2024Disposed Of
RBL Bank Ltd Vs Sh. Kanwaljit Singh Joson & Ors
National Consumer Disputes Redressal Commission · (2024) 11 NCDRC CK 0102
Consumer Protection Act, 2019 — Section 38(3)(a), 41
Tribunals and Commissions27 Nov 2024Disposed Of
Bata India Limited Vs Dinesh Parshad Raturi
National Consumer Disputes Redressal Commission · (2024) 11 NCDRC CK 0101
Consumer Protection Act, 1986 — Section 2(1)(r), 12, 14(1)(f), 21(b)Consumer Protection Act, 2019 — Section 2(47), 39(1)(g), 58(1)(b)
Tribunals and Commissions26 Nov 2024Disposed Of
M/s Apex Engineers Represented By Its Properitor Dr. Nirmalkumar Gajjar Vs M/s Process Plat Engineering Consultants, Properitorship Represented By Its Properitor Sh. Bala Brahaman Panuganti
National Consumer Disputes Redressal Commission · (2024) 11 NCDRC CK 0108
Tribunals and Commissions26 Nov 2024Allowed
General Manager, Dhanalakshmi Sreinivasan Sugar (P) Ltd Vs K. Devendran
National Consumer Disputes Redressal Commission · (2024) 11 NCDRC CK 0107
Tribunals and Commissions26 Nov 2024Dismissed
Northern Railway Vs Balbir Singh
National Consumer Disputes Redressal Commission · (2024) 11 NCDRC CK 0094
Consumer Protection Act, 1986 — Section 2(d), 2(1)(g), 11(2), 21(b)Railways Act, 1989 — Section 93, 97, 100Indian Penal Code, 1860 — Section 379
Tribunals and Commissions26 Nov 2024Allowed
M/s Dheeraj Associates Vs Dr. Deepak Sitaram Desai
National Consumer Disputes Redressal Commission · (2024) 11 NCDRC CK 0093
Consumer Protection Act, 1986 — Section 19Limitation Act, 1963 — Section 14
Tribunals and Commissions26 Nov 2024Dismissed
M/s Nitesh Colour Lab Vs M/s Jindal Photo Film Ltd. & 5 Ors
National Consumer Disputes Redressal Commission · (2024) 11 NCDRC CK 0092
Consumer Protection Act, 1986 — Section 2(d)(i), 13Limitation Act, 1963 — Section 14
Tribunals and Commissions26 Nov 2024Dismissed
Union Of India & 3 Ors Vs Daya Shanker Tiwari
National Consumer Disputes Redressal Commission · (2024) 11 NCDRC CK 0091
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions26 Nov 2024Disposed Of
Haryana Urban Development Authority Now, Haryana Shehri Vikas Pradhikaran& Others Vs Radha Thakur W/O Vinod Kumar Thakur
National Consumer Disputes Redressal Commission · (2024) 11 NCDRC CK 0090
Consumer Protection Act, 1986 — Section 24A
Tribunals and Commissions26 Nov 2024Dismissed
Life Insurance Corporation Of India & Anr Vs Satwinder Kaur
National Consumer Disputes Redressal Commission · (2024) 11 NCDRC CK 0089
Consumer Protection Act, 2019 — Section 58(1)(b)
Tribunals and Commissions25 Nov 2024Dismissed
Rajasthan State Industrial Development & Investment Corporation Ltd. (RIICO) Vs Dwarka Prasad
National Consumer Disputes Redressal Commission · (2024) 11 NCDRC CK 0068
Consumer Protection Act, 1986 — Section 21, 21(b)
Tribunals and Commissions25 Nov 2024Dismissed
Tapas Kanti Sengupta Vs Tata Motors Ltd. & 2 Ors
National Consumer Disputes Redressal Commission · (2024) 11 NCDRC CK 0067
Consumer Protection Act, 1986 — Section 13(1)(c), 21(b)Consumer Protection Act, 2019 — Section 58(1)(b)
Tribunals and Commissions25 Nov 2024Dismissed
Krishna Kumar Kushwaha Vs Managing Director, United India Insurance Company Ltd. & Anr
National Consumer Disputes Redressal Commission · (2024) 11 NCDRC CK 0066
Consumer Protection Act, 1986 — Section 21(b)Consumer Protection Act, 2019 — Section 58(1)(b)Indian Penal Code, 1860 — Section 279, 337, 338, 363, 366, 376
Tribunals and Commissions25 Nov 2024Allowed
One School Goa Vs Vibha Singh
National Consumer Disputes Redressal Commission · (2024) 11 NCDRC CK 0065
Consumer Protection Act, 2019 — Section 58(1)(b)
Tribunals and Commissions25 Nov 2024Dismissed
Bharti Axa General Insurance Company Ltd. Vs Mool Chand Lalwani
National Consumer Disputes Redressal Commission · (2024) 11 NCDRC CK 0064
Consumer Protection Act, 1986 — Section 21(b)Indian Penal Code, 1860 — Section 378
Tribunals and Commissions25 Nov 2024Dismissed
Mukesh Kumar Kaushal Vs ICICI Lombard General Insurance Co. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2024) 11 NCDRC CK 0063
Consumer Protection Act, 1986 — Section 13(1)(c), 21(b)Consumer Protection Act, 2019 — Section 58(1)(b)