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National Consumer Disputes Redressal Commission judgments, 2015

1,345 judgments · page 24 of 68

Tribunals and Commissions16 Jun 2015

LIC OF INDIA Vs SMT. SWAGATA SHAH

National Consumer Disputes Redressal Commission · (2015) 06 NCDRC CK 0065

Consumer Protection Act, 1986, Section 21, Section 19, Section 15, Section 17 - Jurisdiction of the National Commission - Appeals - Appeal - Jurisdiction
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Tribunals and Commissions15 Jun 2015

PATRICIA ROBERTS & ANR. Vs M/S. WIBRO CONSTRUCTION

National Consumer Disputes Redressal Commission · (2015) 06 NCDRC CK 0062

Consumer Protection Act, 1986, Section 21, Section 19, Section 15, Section 17 - Jurisdiction of the National Commission - Appeals - Appeal - Jurisdiction
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Tribunals and Commissions08 Jun 2015Complaints allowed.

Shri SATISH KUMAR PANDEY & ANR., Vs M/s UNITECH LTD.,

National Consumer Disputes Redressal Commission · 2015 3 CPJ 440

Arbitration and Conciliation Act, 1996, Section 8 - Power to refer parties to arbitration where there is an arbitration agreementConsumer Protection Act, 1986, Section 3,
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Tribunals and Commissions05 Jun 2015

NATIONAL INSURANCE CO. LTD. Vs RAMESH KUMAR GUPTA

National Consumer Disputes Redressal Commission · (2015) 06 NCDRC CK 0063

Consumer Protection Act, 1986, Section 21, Section 19, Section 15, Section 17 - Jurisdiction of the National Commission - Appeals - Appeal - Jurisdiction
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