High Courts27 Aug 2013Allowed
Shri Dharemendra Kumar Singh Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 08 MP CK 0367
Constitution of India, 1950 — Article 226, 227
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,651 judgments · page 933 of 2,383
High Courts27 Aug 2013Dismissed
Smt. Shyamkali Vs Smt. Rahamiya
Madhya Pradesh High Court · (2013) 08 MP CK 0361
High Courts27 Aug 2013Disposed Off
Tikaram Vs Somasav
Madhya Pradesh High Court · (2013) 08 MP CK 0360
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 100
High Courts27 Aug 2013Dismissed
Sardar Ram Singh Vs Devendra Nath and Others
Madhya Pradesh High Court · (2013) 08 MP CK 0359
Civil Procedure Code, 1908 (CPC) — Section 151Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1), 12(1)(a), 12(1)(c)
High Courts27 Aug 2013Dismissed
Dinesh Kumar Sahu Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 08 MP CK 0358
Constitution of India, 1950 — Article 14
High Courts27 Aug 2013
Ramashankar and Others Vs Rajbahadur Dwivedi
Madhya Pradesh High Court · (2013) 08 MP CK 0356
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202Penal Code, 1860 (IPC) — Section 420, 467, 468, 471, 472
High Courts27 Aug 2013Dismissed
The State of Madhya Pradesh Vs Kallu @ Prakashpuri
Madhya Pradesh High Court · (2013) 08 MP CK 0355
Criminal Procedure Code, 1973 (CrPC) — Section 378(3)Penal Code, 1860 (IPC) — Section 376(1), 506(1)Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(xii), 3(2)(v)
High Courts27 Aug 2013
Shishir Kumar Sinha Vs Central Bureau of Investigation
Madhya Pradesh High Court · (2013) 08 MP CK 0354
Criminal Procedure Code, 1973 (CrPC) — Section 482, 91, 91(1)
High Courts27 Aug 2013Dismissed
The State of Madhya Pradesh Vs Anil Tanwar
Madhya Pradesh High Court · (2013) 08 MP CK 0353
Criminal Procedure Code, 1973 (CrPC) — Section 378(3)Penal Code, 1860 (IPC) — Section 147, 149, 307, 323
High Courts27 Aug 2013Allowed
Roop Singh @ Ruppu Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 08 MP CK 0352
Criminal Procedure Code, 1973 (CrPC) — Section 482Evidence Act, 1872 — Section 113APenal Code, 1860 (IPC) — Section 107, 294, 306, 34
High Courts27 Aug 2013Dismissed
Shakuntala Majhi Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 08 MP CK 0351
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 420
High Courts27 Aug 2013Allowed
Naeem Ullah Khan Vs Smt. Dr. Kumkum Leela
Madhya Pradesh High Court · (2013) 08 MP CK 0350
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 420
High Courts27 Aug 2013Dismissed
S.S. Shanti Kumar and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 08 MP CK 0349
Urban Land (Ceiling and Regulation) Act, 1976 — Section 10(1), 10(5), 10(6)
High Courts27 Aug 2013Allowed
Mathura Prasad (since deceased) and Others Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 08 MP CK 0348
Constitution of India, 1950 — Article 226, 227Hindu Succession Act, 1956 — Section 6
High Courts27 Aug 2013Allowed
Man Singh Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 5 MPHT 308
Criminal Procedure Code, 1973 (CrPC) — Section 374Penal Code, 1860 (IPC) — Section 302, 376
High Courts27 Aug 2013Disposed Off
Pale Sardar Vs Champabai and Others
Madhya Pradesh High Court · (2013) 08 MP CK 0237
Motor Vehicles Act, 1988 — Section 166, 173Penal Code, 1860 (IPC) — Section 304A
High Courts27 Aug 2013Disposed Off
Rajesh Yadav @ Raju Yadav Vs State of M.P.
Madhya Pradesh High Court · (2013) 08 MP CK 0236
Criminal Procedure Code, 1973 (CrPC) — Section 320(5), 374Penal Code, 1860 (IPC) — Section 307, 326
High Courts27 Aug 2013Allowed
Surya Prakash Katare Vs Ishtyak Khan
Madhya Pradesh High Court · (2013) 08 MP CK 0223
Civil Procedure Code, 1908 (CPC) — Section 96Limitation Act, 1963 — Section 5Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)(b), 12(1)(f)
High Courts27 Aug 2013Dismissed
Pradeep Shrivastava Vs Smt. Pratibha Goyal
Madhya Pradesh High Court · (2013) 3 MPJR 299
Civil Procedure Code, 1908 (CPC) — Section 96Criminal Procedure Code, 1973 (CrPC) — Section 164Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12, 12(1)(a), 13(1), 13(6), 17(4)
High Courts27 Aug 2013Disposed Off
Kaushal Kishore Sharma Vs M/s. New Sethi Transport Co. and Others
Madhya Pradesh High Court · (2013) 08 MP CK 0221
Motor Vehicles Act, 1988 — Section 173