High Courts02 Sept 2013
Khuman Singh Bechain Vs State of M.P. and others
Madhya Pradesh High Court · (2013) 09 MP CK 0104
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,651 judgments · page 931 of 2,383
High Courts02 Sept 2013Dismissed
Rajendra Kumar Shrivastava Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 09 MP CK 0103
High Courts02 Sept 2013
Santosh Singh Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 09 MP CK 0101
Constitution of India, 1950 — Article 226
High Courts02 Sept 2013Dismissed
Subhash Khandelwal Vs Bharat Kumar Kangya and Others
Madhya Pradesh High Court · (2013) 09 MP CK 0100
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 1, Order 18 Rule 2(4), Order 21 Rule 97Constitution of India, 1950 — Article 227Evidence Act, 1872 — Section 63, 65
High Courts02 Sept 2013
State of M.P. Vs Kishore Singh Raghuvanshi and Others
Madhya Pradesh High Court · (2013) 09 MP CK 0057
Criminal Procedure Code, 1973 (CrPC) — Section 378(3)Penal Code, 1860 (IPC) — Section 302, 34
High Courts02 Sept 2013Dismissed
Shyambabu Vs State of M.P. and Another
Madhya Pradesh High Court · (2013) 09 MP CK 0056
Criminal Procedure Code, 1973 (CrPC) — Section 34, 397, 401Penal Code, 1860 (IPC) — Section 34, 467, 468
High Courts02 Sept 2013Dismissed
Kishore Kunwar Raj Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2013) ILR (MP) 2260
Criminal Procedure Code, 1973 (CrPC) — Section 161Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12, 12(1), 53Penal Code, 1860 (IPC) — Section 363, 366, 376, 506
High Courts02 Sept 2013Disposed Off
Ramnaresh and Anothers Vs State of M.P.
Madhya Pradesh High Court · (2013) 09 MP CK 0054
Penal Code, 1860 (IPC) — Section 323, 324, 34
High Courts02 Sept 2013Disposed Off
Smt. Nirmala Patel Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 09 MP CK 0044
High Courts02 Sept 2013Disposed Off
Smt. Shivali Patel Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 09 MP CK 0043
High Courts30 Aug 2013
Ramkatori Goyal Vs Municipal Corporation and Another
Madhya Pradesh High Court · (2013) ILR (MP) 2513 : (2013) 4 MPLJ 533
High Courts30 Aug 2013Dismissed
Roop Singh and Others Vs State of M.P.
Madhya Pradesh High Court · (2014) 2 Crimes 576 : (2014) 1 MPHT 545
High Courts30 Aug 2013Allowed
Rashmi Gupta and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 08 MP CK 0116
Advocates Act, 1961 — Section 24(1)(c)(iii), 49(1)(af), 7(1)(h)
High Courts29 Aug 2013Dismissed
Vyankatacharya Dwivedi Vs State of M.P.
Madhya Pradesh High Court · (2014) 2 MPLJ 425
High Courts29 Aug 2013
Bisen Singh Vs Bhopal Nagrik Sahakari Bank Maryadit and Others
Madhya Pradesh High Court · (2014) 1 MPHT 307 : (2013) 4 MPLJ 371
High Courts29 Aug 2013
Gyan Chand Jain Vs M.P. Electricity Board and Others
Madhya Pradesh High Court · (2013) 4 MPLJ 321
High Courts29 Aug 2013Dismissed
Commissioner of Income Tax Vs Om Prakash Suri (No. 2)
Madhya Pradesh High Court · (2013) 359 ITR 41
Income Tax Act, 1961 — Section 143(1), 2(22)(e)
High Courts29 Aug 2013Dismissed
Devendra Kumar Kamthan Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (2013) 08 MP CK 0378
Constitution of India, 1950 — Article 226
High Courts29 Aug 2013Disposed Off
Ranveer Singh Vs Naval Singh and Others
Madhya Pradesh High Court · (2013) 08 MP CK 0377
Motor Vehicles Act, 1988 — Section 173