High Courts04 Sept 2013Partly Allowed
Devi Prasad Tekam Vs General Manager
Madhya Pradesh High Court · (2014) 2 MPLJ 336
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,651 judgments · page 929 of 2,383
High Courts03 Sept 2013Allowed
Manju Shukla Vs State of M.P.
Madhya Pradesh High Court · (2013) 09 MP CK 0348
High Courts03 Sept 2013
I.B. Mishra Vs Nagar Panchayat and Others
Madhya Pradesh High Court · (2013) ILR (MP) 2917 : (2013) 5 MPHT 280 : (2013) 4 MPLJ 578
High Courts03 Sept 2013
M/s. Pragati Petrol Pump Vs Indian Oil Corporation and Others
Madhya Pradesh High Court · (2013) 5 MPHT 17 : (2014) 1 MPLJ 198
High Courts03 Sept 2013Dismissed
Nidhi Devi Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 09 MP CK 0262
National Council for Teacher Education Act, 1993 — Section 14, 15, 17, 2(e), 2(h)University Grants Commission Act, 1956 — Section 22
High Courts03 Sept 2013Dismissed
C.P. Singh Tomar Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 09 MP CK 0146
High Courts03 Sept 2013Dismissed
Babu Lal Samar Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 09 MP CK 0145
High Courts03 Sept 2013Dismissed
Vijay Singh Narwariya Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 09 MP CK 0144
High Courts03 Sept 2013Dismissed
ITM University Vs Jiwaji University Gwalior and Others
Madhya Pradesh High Court · AIR 2014 MP 20 : (2014) 2 MPLJ 91
National Council for Teacher Education Act, 1993 — Section 14, 15, 17, 2(e), 2(h)University Grants Commission Act, 1956 — Section 22
High Courts03 Sept 2013Allowed
Aysha Naz Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (2013) 09 MP CK 0142
Constitution of India, 1950 — Article 226
High Courts03 Sept 2013Dismissed
Bajaj Alliance General Insurance Co. Ltd. Vs Smt. Kapoori Devi and Others
Madhya Pradesh High Court · (2013) 09 MP CK 0141
Motor Vehicles Act, 1988 — Section 166, 173
High Courts03 Sept 2013Allowed
National Insurance Company Ltd. Vs Smt. Vimla Devi and Others
Madhya Pradesh High Court · (2014) 2 ACC 604 : (2014) ACJ 2072
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22Motor Vehicles Act, 1988 — Section 147, 147(1), 163A, 173, 2(14)
High Courts03 Sept 2013Disposed Off
Govindram Prajapati Vs Girraj Singh and Others
Madhya Pradesh High Court · (2014) 1 AnWR 603 : (2014) 2 MPLJ 594
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22Motor Vehicles Act, 1988 — Section 173
High Courts03 Sept 2013Allowed
Madhya Pradesh State Road Transport Corpn. Vs Nathuram Dubey and Others
Madhya Pradesh High Court · (2013) 4 MPLJ 149
Civil Procedure Code, 1908 (CPC) — Order 29 Rule 1, Order 6 Rule 14, Order 6 Rule 15, 96
High Courts03 Sept 2013Partly Allowed
Dayaram Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 09 MP CK 0137
Arms Act, 1959 — Section 25(1B)(a)
High Courts03 Sept 2013Allowed
Chhote Singh @ Jayveer Singh Vs State of M.P.
Madhya Pradesh High Court · (2013) 09 MP CK 0136
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 302, 34
High Courts03 Sept 2013Dismissed
Rajaram Vs State of M.P.
Madhya Pradesh High Court · (2013) 09 MP CK 0135
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 304
High Courts03 Sept 2013Allowed
Smt. Nirmala Sharma Vs State of M.P.
Madhya Pradesh High Court · (2013) 09 MP CK 0046
Criminal Procedure Code, 1973 (CrPC) — Section 174, 438Penal Code, 1860 (IPC) — Section 302
High Courts03 Sept 2013Allowed
Sumit Narayan Dubey Vs State of M.P.
Madhya Pradesh High Court · (2013) 09 MP CK 0045
Criminal Procedure Code, 1973 (CrPC) — Section 174, 439Penal Code, 1860 (IPC) — Section 302