High Courts06 Sept 2013Dismissed
Dr. Anil Kushwah Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (2013) 09 MP CK 0116
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,651 judgments · page 928 of 2,383
High Courts06 Sept 2013Allowed
Nandlal Vs Sureshchand Rathi
Madhya Pradesh High Court · (2014) 2 BC 247
Civil Procedure Code, 1908 (CPC) — Section 96Evidence Act, 1872 — Section 73Negotiable Instruments Act, 1881 (NI) — Section 118, 118(a), 119
High Courts06 Sept 2013Dismissed
R.K. Ben Vs Chief General Manager and Another
Madhya Pradesh High Court · (2013) 09 MP CK 0114
High Courts06 Sept 2013Dismissed
Jagdish Sharma Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 09 MP CK 0113
High Courts06 Sept 2013Allowed
Rajendra Kumar Jain Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 09 MP CK 0098
Constitution of India, 1950 — Article 226
High Courts06 Sept 2013
Baheti Rotoplast Private Limited Vs Vectus Industries Ltd.
Madhya Pradesh High Court · (2013) 09 MP CK 0081
Companies Act, 1956 — Section 235, 251, 391, 392, 393
High Courts06 Sept 2013
Mahendra Kumar Sen Vs The state of Madhya Pradesh
Madhya Pradesh High Court · (2013) 09 MP CK 0080
High Courts06 Sept 2013Dismissed
Sughar Singh Vs Vidyaram and Others
Madhya Pradesh High Court · (2013) 4 MPLJ 175
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts06 Sept 2013Dismissed
Anita Jharia Vs Akhilesh Jhariya
Madhya Pradesh High Court · (2013) 09 MP CK 0042
Criminal Procedure Code, 1973 (CrPC) — Section 372Penal Code, 1860 (IPC) — Section 376
High Courts05 Sept 2013
Arvind Kumar Vs Punjab National Bank
Madhya Pradesh High Court · (2014) 1 MPHT 58 : (2014) 1 MPJR 97
High Courts05 Sept 2013Disposed Off
Smt. Raj Kumari Shrivastav Vs Smt. Krishna Tiwary
Madhya Pradesh High Court · (2013) 09 MP CK 0052
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts05 Sept 2013Allowed
Deepak Marawi Vs Smt. Kala Bai
Madhya Pradesh High Court · (2014) CriLJ 2449 : (2014) 1 MPHT 182 : (2014) 3 RCR(Civil) 764 : (2014) 3 RCR(Criminal) 732
High Courts05 Sept 2013
Dr. Smt. Shaheen Arif Vs Iftikhar Mohd. Khan
Madhya Pradesh High Court · (2013) 5 MPHT 254 : (2013) 4 MPJR 91
High Courts05 Sept 2013
Banshi Lal and Another Vs State of M.P.
Madhya Pradesh High Court · (2014) 2 MPHT 20 : (2014) 1 MPJR 120
High Courts04 Sept 2013
Baldeo Singh Vs State of M.P. and Others
Madhya Pradesh High Court · (2014) 2 MPLJ 177
High Courts04 Sept 2013
Mahendra Singh Yadav Vs Mohanlal Agarwal
Madhya Pradesh High Court · (2013) 09 MP CK 0130
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts04 Sept 2013
Mahesh Chand Pandit Vs State of M.P. and Another
Madhya Pradesh High Court · (2013) 4 MPLJ 352
High Courts04 Sept 2013
Ghanshyam Sharde Vs State of M.P.
Madhya Pradesh High Court · (2014) 140 FLR 113 : (2013) 4 MPLJ 375
High Courts04 Sept 2013
Tej Karan and Another Vs Meera Devi
Madhya Pradesh High Court · (2013) ILR (MP) 2920
High Courts04 Sept 2013
Prashant Singh Baghel Vs State of M P. and Others
Madhya Pradesh High Court · (2014) 3 MPHT 203 : (2014) 2 MPLJ 45