High Courts03 Sept 2013
Nagraj Sharma Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 4 MPLJ 541
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,651 judgments · page 930 of 2,383
High Courts03 Sept 2013
Khumni Bai and Others Vs Ghanshyam Jaiswal (Dr.) (since dead) through LRs. and Others
Madhya Pradesh High Court · (2014) 2 MPHT 430 : (2014) 1 MPLJ 425
High Courts02 Sept 2013
The State of Madhya Pradesh Vs Chirag
Madhya Pradesh High Court · (2013) 09 MP CK 0279
Criminal Procedure Code, 1973 (CrPC) — Section 378(3)Penal Code, 1860 (IPC) — Section 363, 366, 376(1)
High Courts02 Sept 2013Allowed
Omana Education Society Vs NCTE and Others
Madhya Pradesh High Court · (2013) 09 MP CK 0278
National Council for Teachers Education (Recognition, Norms and Procedure) Regulations, 2009 — Regulation 7(2)
High Courts02 Sept 2013Allowed
Chaubeji Seva Avam Shiksha Prasar Samiti Vs NCTE and Others
Madhya Pradesh High Court · (2013) 09 MP CK 0277
National Council for Teachers Education (Recognition, Norms and Procedure) Regulations, 2009 — Regulation 7(2)
High Courts02 Sept 2013Dismissed
Kunj Bihari Sharma Vs State of M.P. and others
Madhya Pradesh High Court · (2013) 09 MP CK 0276
Constitution of India, 1950 — Article 226
High Courts02 Sept 2013Disposed Off
Rakesh Sharma and Another Vs State of M.P.
Madhya Pradesh High Court · (2013) 09 MP CK 0275
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts02 Sept 2013
Smt. Pushpa Devi Shukla Vs Smt. Sudarshan Gupta
Madhya Pradesh High Court · (2013) 09 MP CK 0274
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 115Madhya Pradesh Land Revenue Code, 1959 — Section 257
High Courts02 Sept 2013Allowed
Virendra Kumar Singh Vs Board of Secondary Education and Another
Madhya Pradesh High Court · (2013) 09 MP CK 0273
National Council for Teacher Education Act, 1993 — Section 17(3)
High Courts02 Sept 2013Dismissed
Dr. Vachespate Sharma Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 09 MP CK 0272
High Courts02 Sept 2013Dismissed
Bhagwan Singh Bhadoriya Vs R. Parshuram and Others
Madhya Pradesh High Court · (2013) 09 MP CK 0261
High Courts02 Sept 2013Dismissed
Rajeev Sharma Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 09 MP CK 0260
Limitation Act, 1963 — Section 5
High Courts02 Sept 2013
Collector, Jabalpur and Others Vs Chandrawati Saraf
Madhya Pradesh High Court · (2014) 3 MPHT 398 : (2013) 4 MPLJ 694
High Courts02 Sept 2013Dismissed
M.S. Parihar Vs State of M.P. and Others
Madhya Pradesh High Court · (2014) LabIC 51
Constitution of India, 1950 — Article 226
High Courts02 Sept 2013Dismissed
Smt. Laxmi Vs Smt. Urmila and Others
Madhya Pradesh High Court · (2013) 09 MP CK 0150
Criminal Procedure Code, 1973 (CrPC) — Section 372Penal Code, 1860 (IPC) — Section 149, 323, 328
High Courts02 Sept 2013Allowed
Ashok Kusum Shiksha Prasar Samiti Vs NCTE and Others
Madhya Pradesh High Court · (2013) 09 MP CK 0149
National Council for Teachers Education (Recognition, Norms and Procedure) Regulations, 2009 — Regulation 7(2)
High Courts02 Sept 2013Allowed
Jeevan Samaj Samiti Vs NCTE and Others
Madhya Pradesh High Court · (2013) 09 MP CK 0148
National Council for Teachers Education (Recognition, Norms and Procedure) Regulations, 2009 — Regulation 7(2)
High Courts02 Sept 2013Disposed Off
Skynet Creations Vs Municipal Corporation and Others
Madhya Pradesh High Court · (2013) 09 MP CK 0147
High Courts02 Sept 2013Dismissed
Virendra Kumar Chourasiya Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 09 MP CK 0134
High Courts02 Sept 2013Disposed Off
Smt. Bhawna Pandey Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 09 MP CK 0133