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Madhya Pradesh High Court judgments

47,651 judgments · page 934 of 2,383

High Courts27 Aug 2013Dismissed

Rama Shankar and Others Vs Balak Das

Madhya Pradesh High Court · (2013) ILR (MP) 2183 : (2013) 5 MPHT 391 : (2013) 4 MPLJ 167

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1(c), Order 7 Rule 10, Order 9 Rule 9Limitation Act, 1963 — Section 17, 5
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High Courts27 Aug 2013Disposed Off

Ashok Goswami Vs State of M.P. and Others

Madhya Pradesh High Court · (2014) 140 FLR 929 : (2013) 5 LLN 640 : (2014) LLR 203

Building and Other Construction Workers (Regulation of Employment and Conditions of Services) Act, 1996 — Section 62
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High Courts27 Aug 2013Disposed Off

Madho Singh Kushwaha Vs State of M.P. and Others

Madhya Pradesh High Court · (2013) 08 MP CK 0034

Criminal Procedure Code, 1973 (CrPC) — Section 197, 197(1)Madhya Pradesh Re-organisation Act, 2000 — Section 68, 69, 69(2)(a)Penal Code, 1860 (IPC) — Section 161, 165
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High Courts26 Aug 2013Allowed

Smt. Mukteshwari Vs Aambai

Madhya Pradesh High Court · (2013) 08 MP CK 0374

Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9, Order 6 Rule 17Constitution of India, 1950 — Article 227
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