High Courts26 Aug 2013Partly Allowed
M.P. Madhya Kshetra Vidyut Vitran Co. Ltd. Vs Hukum Singh (deceased) though his L.R Smt. Shanti Devi
Madhya Pradesh High Court · (2013) 08 MP CK 0368
Workmens Compensation Act, 1923 — Section 3, 30(1)(aa), 4A
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,651 judgments · page 935 of 2,383
High Courts26 Aug 2013Disposed Off
Everest Mazdoor Congress Vs Shri Manish Sanghi
Madhya Pradesh High Court · (2013) 08 MP CK 0366
Madhya Pradesh Industrial Relations Act, 1960 — Section 51
High Courts26 Aug 2013Disposed Off
Sitaram Lodhi Vs The state of Madhya Pradesh
Madhya Pradesh High Court · (2013) 08 MP CK 0364
High Courts26 Aug 2013
K.L. Sahu Vs The state of Madhya Pradesh
Madhya Pradesh High Court · (2013) 08 MP CK 0363
Criminal Procedure Code, 1973 (CrPC) — Section 207, 397, 401, 91
High Courts26 Aug 2013Allowed
Immu @ Prabhat @ Imran Vs The state of Madhya Pradesh
Madhya Pradesh High Court · (2013) 08 MP CK 0362
Criminal Procedure Code, 1973 (CrPC) — Section 482Evidence Act, 1872 — Section 24, 27Penal Code, 1860 (IPC) — Section 379
High Courts26 Aug 2013Dismissed
J.P. Verma Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 08 MP CK 0357
High Courts26 Aug 2013Dismissed
Choudhary Singh Vs Dhannu
Madhya Pradesh High Court · (2013) 08 MP CK 0347
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts26 Aug 2013Dismissed
Rahana Bano Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 08 MP CK 0345
Madhya Pradesh Municipalities Act, 1961 — Section 29A, 355
High Courts26 Aug 2013
Srikrishan Malviya Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 08 MP CK 0340
Criminal Procedure Code, 1973 (CrPC) — Section 482Hindu Marriage Act, 1955 — Section 9Penal Code, 1860 (IPC) — Section 34, 406, 494, 498A, 506
High Courts26 Aug 2013Dismissed
Bherulal Vs State of M.P.
Madhya Pradesh High Court · (2013) 3 JLJ 296
High Courts26 Aug 2013
M/s. MDP Infra (India) Pvt. Ltd. Vs Special Area Development Authority and Another
Madhya Pradesh High Court · (2013) 08 MP CK 0231
High Courts26 Aug 2013Dismissed
Mahendra Singh Vs Raj Kumar
Madhya Pradesh High Court · (2013) 08 MP CK 0230
Criminal Procedure Code, 1973 (CrPC) — Section 372Penal Code, 1860 (IPC) — Section 302, 34
High Courts26 Aug 2013Dismissed
Prem Narayan Vs Girish
Madhya Pradesh High Court · (2013) 08 MP CK 0229
Criminal Procedure Code, 1973 (CrPC) — Section 372Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 323Prevention of Corruption Act, 1988 — Section 3(2)(v)
High Courts26 Aug 2013
Rajendra Singh and Virendra Singh Vs The State of Madhya Pradesh The State of Madhya Pradesh Vs Fouj Singh, Halke Singh Alias Bhopal Singh, Nawab Singh and Roop Singh Kalka Singh Vs Fouj Singh and Others
Madhya Pradesh High Court · (2013) 08 MP CK 0228
Criminal Procedure Code, 1973 (CrPC) — Section 157Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts26 Aug 2013Disposed Off
President, Anantpur Grih Nir.Sah.Sam.Mary Vs Smt. Jayanti Devi Chourasiya
Madhya Pradesh High Court · (2013) 08 MP CK 0227
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, 151Madhya Pradesh Co-operative Societies Act, 1960 — Section 64, 82
High Courts26 Aug 2013Allowed
Mehendra Kumar Vs Union of India
Madhya Pradesh High Court · (2013) 08 MP CK 0226
Railways Act, 1989 — Section 106, 107, 2(32)
High Courts26 Aug 2013Dismissed
Smt. Chandra Kanta Sharma Vs Triloki Nath Kakkad and Subhash Jaiswal
Madhya Pradesh High Court · (2013) 08 MP CK 0123
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16, Order 21 Rule 97, 146, 151, 47Constitution of India, 1950 — Article 227Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)(a), 12(1)(c)
High Courts26 Aug 2013Dismissed
Smt. Koashalya Bai Vs M.P. State Election Commission
Madhya Pradesh High Court · (2013) 08 MP CK 0122
Constitution of India, 1950 — Article 226Madhya Pradesh Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993 — Section 21, 21(1), 38, 38(1)
High Courts26 Aug 2013Disposed Off
Kallan Vs State of M.P.
Madhya Pradesh High Court · (2013) 08 MP CK 0074
Criminal Procedure Code, 1973 (CrPC) — Section 320(2), 323, 325, 397, 401Penal Code, 1860 (IPC) — Section 307, 323, 324, 325, 326