High Courts06 May 2014Dismissed
Vivek Kumar Thagele Vs State of M.P. and Others
Madhya Pradesh High Court · (2014) 05 MP CK 0028
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,648 judgments · page 855 of 2,383
High Courts06 May 2014Dismissed
Smt. Kiran Devi Vs State of M.P. and Others
Madhya Pradesh High Court · (2014) 05 MP CK 0021
High Courts06 May 2014Dismissed
Dr. Manoj Bhardwaj Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2014) 05 MP CK 0016
Penal Code, 1860 (IPC) — Section 405, 406, 420
High Courts06 May 2014Dismissed
Yashpal Singh Vs State of M.P.
Madhya Pradesh High Court · (2014) 2 JLJ 368
Criminal Procedure Code, 1973 (CrPC) — Section 389Penal Code, 1860 (IPC) — Section 302
High Courts06 May 2014
Mohd. Farukh Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2014) 2 JLJ 377
Penal Code, 1860 (IPC) — Section 300, 307, 324, 34
High Courts06 May 2014Dismissed
M/S Seetaram and Sons Vs M.P. Financial Corporation
Madhya Pradesh High Court · (2014) 05 MP CK 0012
High Courts05 May 2014Allowed
Amin Khan Vs State of M.P. and Others
Madhya Pradesh High Court · (2015) 2 MPHT 400 : (2015) 2 MPLJ 719
High Courts05 May 2014Dismissed
Amar Singh Kwatra Vs Union of India
Madhya Pradesh High Court · (2014) 2 JLJ 424 : (2014) 4 MPHT 34 : (2014) 3 MPLJ 584
Cantonments Act, 2006 — Section 108, 122, 258, 259
High Courts05 May 2014Dismissed
Radhe Machinery Vs Chairman
Madhya Pradesh High Court · (2014) 3 MPHT 247 : (2014) 3 MPLJ 52
Arbitration and Conciliation Act, 1996 — Section 11(6), 15, 34
High Courts05 May 2014Dismissed
Mulchandra Vs State of M.P. and Others
Madhya Pradesh High Court · (2014) 05 MP CK 0186
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts05 May 2014Partly Allowed
Smt. Surajmukhi Vimla and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (2014) 05 MP CK 0185
High Courts05 May 2014Dismissed
Smt. Jyoti Rajulkar Vs Arun Rajulkar
Madhya Pradesh High Court · (2014) 05 MP CK 0184
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 24
High Courts05 May 2014Allowed
Raja @ Abdul Habib Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2014) 05 MP CK 0183
Madhya Pradesh Rajya Suraksha Adhiniyam, 1990 — Section 6Penal Code, 1860 (IPC) — Section 506, 509Public Gambling Act, 1867 — Section 3, 4
High Courts05 May 2014Dismissed
Smt. Kiran Soni Vs Har Govind @ Har Govind Soni
Madhya Pradesh High Court · (2014) 05 MP CK 0182
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Constitution of India, 1950 — Article 227
High Courts05 May 2014Dismissed
Jamuna Prasad Vs Balkishan and Others
Madhya Pradesh High Court · (2014) 05 MP CK 0174
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97, Order 21 Rule 97(2), 115, 151Constitution of India, 1950 — Article 227
High Courts05 May 2014Dismissed
Suresh Kumar Bhandarkar and 10 Others Vs The State of M.P.
Madhya Pradesh High Court · (2014) 05 MP CK 0166
Constitution of India, 1950 — Article 23, 43
High Courts05 May 2014Dismissed
Ramlal Vs State Of M.P. and 3 Ors.
Madhya Pradesh High Court · (2014) 05 MP CK 0165
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 286, 304A
High Courts05 May 2014Dismissed
Smt. Hemlata Bai Vs Thakur Vyasnarayan Singh
Madhya Pradesh High Court · (2014) 05 MP CK 0164
Civil Procedure Code, 1908 (CPC) — Section 100Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts05 May 2014Dismissed
Virendra Kumar Shukla Vs Prabhat Soni
Madhya Pradesh High Court · (2014) 05 MP CK 0163
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Constitution of India, 1950 — Article 227
High Courts05 May 2014Disposed Off
Vithobha Jhade Vs National Highways Authorities
Madhya Pradesh High Court · (2014) 05 MP CK 0162