High Courts06 May 2014Dismissed
Vrindawan Vs The State of M.P.
Madhya Pradesh High Court · (2014) 05 MP CK 0137
Civil Procedure Code, 1908 (CPC) — Section 100, 80
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,648 judgments · page 854 of 2,383
High Courts06 May 2014Dismissed
Hardayal Balmiki Vs Ramprasad and Others
Madhya Pradesh High Court · (2014) 05 MP CK 0136
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts06 May 2014Allowed
Chhotelal Vs Union of India
Madhya Pradesh High Court · (2014) 05 MP CK 0135
High Courts06 May 2014Dismissed
Mangilal @ Mangu Vs State of M.P.
Madhya Pradesh High Court · (2014) 05 MP CK 0134
Criminal Procedure Code, 1973 (CrPC) — Section 311, 482, 53(A)Penal Code, 1860 (IPC) — Section 376, 456Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(xii)
High Courts06 May 2014Allowed
M/s. Recondo Limited Vs The State of M.P.
Madhya Pradesh High Court · (2014) 05 MP CK 0125
High Courts06 May 2014Disposed Off
Hari Prasad Sahu Vs State of M.P. and Others
Madhya Pradesh High Court · (2014) 05 MP CK 0123
High Courts06 May 2014Dismissed
Buddulal Vs Jairam
Madhya Pradesh High Court · (2014) 05 MP CK 0122
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts06 May 2014
Ramesh @ Dabbu Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2014) 2 JLJ 397 : (2014) 3 MPHT 470 : (2014) 3 MPJR 146
Penal Code, 1860 (IPC) — Section 363, 366, 376
High Courts06 May 2014Partly Allowed
Dheeraj Singh and Another Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2014) 4 MPJR 99
Evidence Act, 1872 — Section 113A, 32Penal Code, 1860 (IPC) — Section 107, 109, 306, 498A
High Courts06 May 2014
Kripal Singh and Others Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2014) 05 MP CK 0119
Penal Code, 1860 (IPC) — Section 148, 149, 307, 34, 506(II)
High Courts06 May 2014Dismissed
Smt. Surajmukhi Vs Union of India and Others
Madhya Pradesh High Court · (2014) 05 MP CK 0111
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts06 May 2014Dismissed
Ram Sewak Sharma Vs State of M.P. and Others
Madhya Pradesh High Court · (2014) 05 MP CK 0105
High Courts06 May 2014Dismissed
Aklesh and Ano. Vs Sandeep and Others
Madhya Pradesh High Court · (2014) 05 MP CK 0069
High Courts06 May 2014Disposed Off
Roop Narayan Sahu Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2014) 05 MP CK 0068
High Courts06 May 2014Dismissed
Maththi Bai Vs Suraj Singh
Madhya Pradesh High Court · (2014) 05 MP CK 0067
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts06 May 2014
Smt. Siyabai and Others Vs Pavan and Others
Madhya Pradesh High Court · (2014) 05 MP CK 0066
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11(b)(c)(d), 115
High Courts06 May 2014Allowed
Yusuf Khan Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2014) CriLJ 2927 : (2014) 4 MPJR 172
Public Gambling Act, 1867 — Section 4A
High Courts06 May 2014Dismissed
Suresh Kumar Suryawanshi Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2014) 05 MP CK 0032
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202Penal Code, 1860 (IPC) — Section 294, 323, 452, 506
High Courts06 May 2014
Ram Prasad Vs Bhagwati Bai
Madhya Pradesh High Court · (2014) 05 MP CK 0030
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32
High Courts06 May 2014Disposed Off
Smt. Sunita Beohar Vs State of M.P. and Others
Madhya Pradesh High Court · (2014) 05 MP CK 0029