High Courts05 May 2014Dismissed
Badrilal and Others Vs Prabulal and Others
Madhya Pradesh High Court · (2014) 05 MP CK 0161
Civil Procedure Code, 1908 (CPC) — Section 100
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,648 judgments · page 856 of 2,383
High Courts05 May 2014Dismissed
Surat Singh and Another Vs Sarpanch and Another
Madhya Pradesh High Court · (2014) 05 MP CK 0142
Madhya Pradesh Land Revenue Code, 1959 — Section 148
High Courts05 May 2014Partly Allowed
Brajesh thru. Guardian Puroshottam Bairagi Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2014) 05 MP CK 0062
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12, 53Penal Code, 1860 (IPC) — Section 302, 307
High Courts05 May 2014Dismissed
Kallu Khan Vs Wakf Intajamiya Committee and Another
Madhya Pradesh High Court · (2014) 3 MPHT 171 : (2014) 3 MPLJ 25
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, Order 7 Rule 11(d), 9Waqf Act, 1995 — Section 1(3), 54, 83(1), 83(2), 83(5)
High Courts05 May 2014Dismissed
Deshraj Ahirwar Vs Dr. Hari Singh Gour University and Others
Madhya Pradesh High Court · (2014) 05 MP CK 0060
High Courts05 May 2014
Anil Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2014) 05 MP CK 0059
Arms Act, 1959 — Section 25(1-B)(a)
High Courts05 May 2014Disposed Off
Manas Piyush Richhariya Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2014) 05 MP CK 0058
Madhya Pradesh Uchcha Nyayalaya (Khand Nyaypeeth Ko Appeal) Adhiniyam, 2005 — Section 2(1)
High Courts05 May 2014Dismissed
Chaitany Chopra Vs Deen Mohammed Mansoori
Madhya Pradesh High Court · (2014) 05 MP CK 0031
Criminal Procedure Code, 1973 (CrPC) — Section 203, 447, 482
High Courts05 May 2014Disposed Off
Hakim Singh Rawat Vs State of M.P. and Others
Madhya Pradesh High Court · (2014) 05 MP CK 0019
Mines and Minerals (Development and Regulation) Act, 1957 — Section 15
High Courts05 May 2014Dismissed
Munir Khan and Another Vs Kaluram and Another
Madhya Pradesh High Court · (2014) 05 MP CK 0018
High Courts05 May 2014Dismissed
State of M.P. Vs Lakhan Singh
Madhya Pradesh High Court · (2014) 05 MP CK 0015
Limitation Act, 1963 — Section 5
High Courts02 May 2014
Saraswatibai and Others Vs Asha
Madhya Pradesh High Court · (2014) 4 MPJR 158
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 14Constitution of India, 1950 — Article 227
High Courts02 May 2014Dismissed
Gajendra Singh Saini Vs State of M.P. and Others
Madhya Pradesh High Court · (2014) 05 MP CK 0181
High Courts02 May 2014
Sujan Singh Vs Gulab Bai
Madhya Pradesh High Court · (2014) 05 MP CK 0172
Penal Code, 1860 (IPC) — Section 300, 307, 325
High Courts02 May 2014Dismissed
Arvind Kumar Gupta Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2014) 05 MP CK 0171
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Penal Code, 1860 (IPC) — Section 347, 365, 387, 506
High Courts02 May 2014Allowed
Nandlal and Two Others Vs State of M.P. and Another
Madhya Pradesh High Court · (2014) 4 MPJR 159
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Constitution of India, 1950 — Article 227
High Courts02 May 2014Dismissed
Badrilal Patidar Vs Indian Oil Corporation Ltd. and Another
Madhya Pradesh High Court · (2014) 2 JLJ 385 : (2014) 5 MPHT 286 : (2014) 3 MPLJ 524
Constitution of India, 1950 — Article 226
High Courts02 May 2014Allowed
Smt. Saraswatibai and Two Others Vs Smt. Asha
Madhya Pradesh High Court · (2014) 05 MP CK 0141
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 14Constitution of India, 1950 — Article 227
High Courts02 May 2014Allowed
The State of Madhya Pradesh Vs Premlal
Madhya Pradesh High Court · (2014) 05 MP CK 0127
Penal Code, 1860 (IPC) — Section 304A
High Courts02 May 2014
Shri Ganeshji Maharaj Mandir Vs Rajkumar Patel and Others
Madhya Pradesh High Court · (2014) 05 MP CK 0126
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2Trusts Act, 1882 — Section 73, 74