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Madhya Pradesh High Court judgments

47,648 judgments · page 849 of 2,383

High Courts12 May 2014Dismissed

Smt. Rajinder Kour Vs Sardar Amar Jeet Singh

Madhya Pradesh High Court · (2014) 05 MP CK 0212

Civil Procedure Code, 1908 (CPC) — Section 10, 141Constitution of India, 1950 — Article 226, 227Succession Act, 1925 — Section 2, 268, 371, 383, 384(3)
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High Courts12 May 2014Dismissed

Smt. Sangeeta Vs Kadwa

Madhya Pradesh High Court · (2014) 05 MP CK 0128

Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 13, 24
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High Courts12 May 2014Allowed

Prasanna Kumar Jain Vs State of M.P.

Madhya Pradesh High Court · (2014) 05 MP CK 0116

Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 397, 401, 482Penal Code, 1860 (IPC) — Section 120B, 419, 420, 467, 468
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High Courts12 May 2014Disposed Off

Akhilesh Singh Rana Vs State of Madhya Pradesh and Others

Madhya Pradesh High Court · (2014) 05 MP CK 0076

Madhya Pradesh Nikshepakon Ke Hiton Ka Sanrankshan Adhiniyam, 2000 — Section 3(1), 3(2), 3(4)Penal Code, 1860 (IPC) — Section 420Prize Chits and Money Circulation Schemes Banning Act, 1978 — Section 4, 5, 6
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High Courts09 May 2014Dismissed

State of M.P. Vs Hadi Khan and Another

Madhya Pradesh High Court · (2014) 05 MP CK 0218

Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Penal Code, 1860 (IPC) — Section 34, 344Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(viii)
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High Courts09 May 2014Dismissed

Smt. Pushpa Vs Smt. Arti Bai

Madhya Pradesh High Court · (2014) 05 MP CK 0205

Criminal Procedure Code, 1973 (CrPC) — Section 200Penal Code, 1860 (IPC) — Section 294, 324, 354, 506-II
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