High Courts08 May 2014Dismissed
Daulat Singh Vs The State of M.P.
Madhya Pradesh High Court · (2014) 05 MP CK 0201
Civil Procedure Code, 1908 (CPC) — Section 100
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,648 judgments · page 851 of 2,383
High Courts08 May 2014Partly Allowed
Kailash Chand Vs Sonu and Another
Madhya Pradesh High Court · (2014) 05 MP CK 0200
Constitution of India, 1950 — Article 227Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 13, 13(1), 13(2)
High Courts08 May 2014Allowed
Shivchandra alias Shivcharan Yadav Vs State of M.P.
Madhya Pradesh High Court · (2014) 05 MP CK 0199
Criminal Procedure Code, 1973 (CrPC) — Section 451, 457, 482Madhya Pradesh Agricultural Cattle Preservation Act, 1959 — Section 4, 6, 9Motor Vehicles Act, 1988 — Section 192, 66
High Courts08 May 2014Disposed Off
Mahendera Singh Vs State of M.P. and Others
Madhya Pradesh High Court · (2014) 05 MP CK 0193
High Courts08 May 2014
Rameshwar and Others Vs The State of Madhya Pradesh and Others
Madhya Pradesh High Court · (2014) 05 MP CK 0192
Criminal Procedure Code, 1973 (CrPC) — Section 354(4)Penal Code, 1860 (IPC) — Section 323, 324, 34
High Courts08 May 2014Allowed
Satyaram Singh Baghel Vs State of M.P. and Others
Madhya Pradesh High Court · (2014) 05 MP CK 0155
High Courts08 May 2014Allowed
Kalla @ Deepak Vs State of M.P.
Madhya Pradesh High Court · (2014) 05 MP CK 0154
Criminal Procedure Code, 1973 (CrPC) — Section 164, 397, 401Penal Code, 1860 (IPC) — Section 201, 302, 34Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(2)(v)
High Courts08 May 2014Dismissed
Smt. Mahadevi Vs Smt. Sarladevi and Another
Madhya Pradesh High Court · (2014) 05 MP CK 0153
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 100, 80
High Courts08 May 2014Dismissed
Madhosingh (since dead) through L.Rs. Vs The State of M.P.
Madhya Pradesh High Court · (2014) 05 MP CK 0152
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts08 May 2014Dismissed
Dharmendra Gupta Vs Ramswayamber @ Rameshwar Singh
Madhya Pradesh High Court · (2014) 05 MP CK 0150
High Courts08 May 2014Dismissed
Mukesh Vs Sureshchand
Madhya Pradesh High Court · (2014) 05 MP CK 0093
High Courts08 May 2014
M/s. Ashok Plastic Industries Rajgarh Vs Deputy Commissioner Commercial Tax
Madhya Pradesh High Court · (2014) 05 MP CK 0092
High Courts08 May 2014Partly Allowed
Kishore Singh Baghel Vs State of M.P. and Another
Madhya Pradesh High Court · (2015) 1 ESC 41 : (2014) 142 FLR 772 : (2014) 2 JLJ 326 : (2014) 3 MPLJ 402
Prevention of Corruption Act, 1988 — Section 13(1)(a)(d), 13(2)
High Courts08 May 2014
Jagdish Prasad Katia Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2014) 05 MP CK 0075
High Courts08 May 2014
M.L. Bhagwani Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2014) 05 MP CK 0073
Criminal Procedure Code, 1973 (CrPC) — Section 482Factories Act, 1948 — Section 92Penal Code, 1860 (IPC) — Section 304-A
High Courts08 May 2014
Secretary Board of Secondary Education Bhopal and Another Vs Yash Mundra and Another
Madhya Pradesh High Court · (2014) 05 MP CK 0044
High Courts08 May 2014Allowed
Ranweer Singh Mandloi Vs State of M.P.
Madhya Pradesh High Court · (2014) 05 MP CK 0037
High Courts08 May 2014Dismissed
Mahila Simta Vs Adakoo
Madhya Pradesh High Court · (2014) 05 MP CK 0027
Easements Act, 1882 — Section 13, 14, 35(b)
High Courts08 May 2014Dismissed
A.K. Sondhiya Vs State of M.P. and Others
Madhya Pradesh High Court · (2014) 05 MP CK 0025
Limitation Act, 1963 — Section 5
High Courts08 May 2014
Vinod Kumar Namdeo Vs Smt. Sangeeta Namdeo
Madhya Pradesh High Court · (2014) 05 MP CK 0024
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 9