COURT ARCHIVE

Madhya Pradesh High Court judgments

47,648 judgments · page 848 of 2,383

High Courts13 May 2014Disposed Off

Matushri Ahilya Devi Teachers Education Institute and Others etc. etc. Vs National Council for Teachers Education and Others etc. etc.

Madhya Pradesh High Court · AIR 2014 MP 101 : (2015) 2 MPJR 187 : (2015) 1 MPJR 25 : (2014) 4 MPLJ 9

Constitution of India, 1950 — Article 226National Council for Teacher Education Act, 1993 — Section 12, 13, 17, 18, 32

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High Courts13 May 2014Dismissed

Ramsewak Vs Nazul Officer

Madhya Pradesh High Court · (2014) 05 MP CK 0133

Civil Procedure Code, 1908 (CPC) — Section 100

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High Courts13 May 2014Allowed

Swami Vivekan and College of science and Technology Vs All India Council for Technical Education and Others

Madhya Pradesh High Court · AIR 2014 MP 144 : (2015) 1 MPJR 89 : (2014) 3 MPLJ 372

Constitution of India, 1950 — Article 226, 227

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High Courts13 May 2014Dismissed

The State of Madhya Pradesh Vs Shyamlal

Madhya Pradesh High Court · (2014) 05 MP CK 0131

Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Penal Code, 1860 (IPC) — Section 323, 325, 34

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High Courts13 May 2014

Halkoi @ Halkaipatel Vs The State of Madhya Pradesh

Madhya Pradesh High Court · (2014) 05 MP CK 0130

Criminal Procedure Code, 1973 (CrPC) — Section 228Penal Code, 1860 (IPC) — Section 320, 324, 326, 34

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High Courts13 May 2014Dismissed

Ashok Kumar Jain and Another Vs Bharosilal (since dead) through L.Rs. and Others

Madhya Pradesh High Court · (2014) 05 MP CK 0117

Civil Procedure Code, 1908 (CPC) — Section 100

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High Courts13 May 2014

Seema Yadav Vs State of MP and Others

Madhya Pradesh High Court · (2014) 05 MP CK 0110

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High Courts13 May 2014Dismissed

Munnalal Vs Shamshuddin Khan

Madhya Pradesh High Court · (2014) 05 MP CK 0109

Civil Procedure Code, 1908 (CPC) — Section 100

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High Courts13 May 2014Dismissed

Surtan Vs Hukum and Others

Madhya Pradesh High Court · (2014) 05 MP CK 0096

Civil Procedure Code, 1908 (CPC) — Order 17 Rule 17, Order 6 Rule 17, Order 6 Rule 6, Order 9 Rule 9, 100

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High Courts13 May 2014Dismissed

Sahdev Singh Vs State of M.P. and Others

Madhya Pradesh High Court · (2014) 05 MP CK 0086

Madhya Pradesh Uchcha Nyayalaya (Khand Nyaypeeth Ko Appeal) Adhiniyam, 2005 — Section 2(1)

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High Courts13 May 2014Dismissed

Subhendra Dubey and Others Vs M.B. Ojha and Others

Madhya Pradesh High Court · (2014) 05 MP CK 0071

Constitution of India, 1950 — Article 215Contempt of Courts Act, 1971 — Section 10, 12Electricity Act, 2003 — Section 53, 68

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High Courts13 May 2014Allowed

Jitendra Singh Vs State of M.P.

Madhya Pradesh High Court · (2014) 3 MPHT 390

Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 294, 34, 498-A, 506

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High Courts13 May 2014Dismissed

Roop Singh Vs State of M.P.

Madhya Pradesh High Court · (2014) 05 MP CK 0046

Criminal Procedure Code, 1973 (CrPC) — Section 311, 482

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High Courts13 May 2014Allowed

Ramswaroop Vs Smt. Bejanti Bai and Another

Madhya Pradesh High Court · (2014) 05 MP CK 0038

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 10(2)Constitution of India, 1950 — Article 227

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High Courts12 May 2014Dismissed

Sachin Rajak Vs State of M.P.

Madhya Pradesh High Court · (2014) 05 MP CK 0230

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High Courts12 May 2014Dismissed

B.M. Goswamy Vs The State of Madhya Pradesh

Madhya Pradesh High Court · (2014) 05 MP CK 0221

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High Courts12 May 2014Dismissed

Dhiraj Singh Baghel Vs The State of Madhya Pradesh

Madhya Pradesh High Court · (2014) 05 MP CK 0220

Criminal Procedure Code, 1973 (CrPC) — Section 163, 41, 438, 46Penal Code, 1860 (IPC) — Section 195-A, 319, 330

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High Courts12 May 2014Dismissed

Ram Khilavan Vs Ram Lal

Madhya Pradesh High Court · (2014) 05 MP CK 0219

Civil Procedure Code, 1908 (CPC) — Section 100

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High Courts12 May 2014Dismissed

Rakesh Gurjar Vs The State Of Madhya Pradesh

Madhya Pradesh High Court · (2014) 3 MPHT 251

Criminal Procedure Code, 1973 (CrPC) — Section 163, 41, 438, 46Penal Code, 1860 (IPC) — Section 195-A, 319, 330

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High Courts12 May 2014Dismissed

Basant Lal Vs Smt. Chandra Kali

Madhya Pradesh High Court · (2014) 05 MP CK 0214

Civil Procedure Code, 1908 (CPC) — Section 100

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