High Courts15 May 2014Dismissed
Prithvipal Ghai Vs Smt. Rajkumari Dhingra
Madhya Pradesh High Court · (2014) 05 MP CK 0180
Constitution of India, 1950 — Article 227Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 13(6)
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,648 judgments · page 847 of 2,383
High Courts15 May 2014Allowed
Bhartendra Pratap Singh Vs State of M.P. and Others
Madhya Pradesh High Court · (2014) 05 MP CK 0178
Criminal Procedure Code, 1973 (CrPC) — Section 457, 482Wild Life (Protection) Act, 1972 — Section 27, 29, 39, 51, 9
High Courts15 May 2014Disposed Off
Shri Ram Adarsh Education Society Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2014) 05 MP CK 0173
National Council for Teacher Education Act, 1993 — Section 17(1), 18, 4
High Courts15 May 2014Dismissed
Amar Singh Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2014) 05 MP CK 0170
Constitution of India, 1950 — Article 226
High Courts15 May 2014Allowed
Dr. Harendra Jaseja Vs State of MP and Another
Madhya Pradesh High Court · (2014) 05 MP CK 0167
Constitution of India, 1950 — Article 226
High Courts15 May 2014Dismissed
R.K. Gupta Vs C.P. Tiwari
Madhya Pradesh High Court · (2014) 05 MP CK 0051
Criminal Procedure Code, 1973 (CrPC) — Section 378(4)Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts15 May 2014Partly Allowed
The Western Coalfields Ltd. and Another Vs Faggulal
Madhya Pradesh High Court · (2014) 4 MPHT 237 : (2014) 3 MPLJ 252
High Courts15 May 2014Dismissed
Bhola Prasad Vs Uma Prasad
Madhya Pradesh High Court · (2014) 05 MP CK 0049
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 4, Order 8 Rule 1A, Order 8 Rule 1A(3)Constitution of India, 1950 — Article 226, 227
High Courts15 May 2014Allowed
Upasana Bai Vs State of M.P. and Others
Madhya Pradesh High Court · (2014) 05 MP CK 0007
High Courts15 May 2014
Smt. Premvati Patel Vs State of M.P. and Another
Madhya Pradesh High Court · (2015) 1 MPJR 58
Criminal Procedure Code, 1973 (CrPC) — Section 482Essential Commodities Act, 1955 — Section 3, 6-A
High Courts13 May 2014Disposed Off
Rahul Gupta and Another Vs State of M.P.
Madhya Pradesh High Court · (2014) 05 MP CK 0225
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 294, 354, 376(1)
High Courts13 May 2014
Mohammed Naseem Khan Vs Smt. Shahbunnisha and Another
Madhya Pradesh High Court · (2014) 05 MP CK 0211
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(3)
High Courts13 May 2014Dismissed
Geeta Singh Parihar Vs State of M.P. and Others
Madhya Pradesh High Court · (2014) 05 MP CK 0210
Madhya Pradesh Uchcha Nyayalaya (Khand Nyaypeeth Ko Appeal) Adhiniyam, 2005 — Section 2
High Courts13 May 2014Dismissed
Bhupendra Kumar Mishra Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2014) 05 MP CK 0191
Land Acquisition Act, 1894 — Section 11, 24, 4
High Courts13 May 2014Dismissed
Balram Jeswani Vs Union of India
Madhya Pradesh High Court · (2014) 05 MP CK 0158
High Courts13 May 2014Dismissed
The State of Madhya Pradesh Vs Sonu Gupta
Madhya Pradesh High Court · (2014) 05 MP CK 0157
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Penal Code, 1860 (IPC) — Section 147, 427, 435
High Courts13 May 2014Dismissed
Smt. Ramlali Tiwari and Another Vs Vrindawan Tiwari and Another
Madhya Pradesh High Court · (2014) 05 MP CK 0148
Motor Vehicles Act, 1988 — Section 140, 163A, 166, 173
High Courts13 May 2014Disposed Off
Uttam Prasad Tripathi and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (2014) 05 MP CK 0147
High Courts13 May 2014Disposed Off
Ashok Kumar Vs State of M.P. and Others
Madhya Pradesh High Court · (2014) 05 MP CK 0146
Madhya Pradesh Uchcha Nyayalaya (Khand Nyaypeeth Ko Appeal) Adhiniyam, 2005 — Section 2(1)Penal Code, 1860 (IPC) — Section 160, 200, 294, 304A, 323
High Courts13 May 2014
Smt. Shashikala Bai Vs Mahendra Singh
Madhya Pradesh High Court · (2014) 4 MPJR 164
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 13Penal Code, 1860 (IPC) — Section 498A