High Courts14 Jul 2014Disposed Off
Uday Singh Vs State of M.P.
Madhya Pradesh High Court · (2014) 07 MP CK 0116
Criminal Procedure Code, 1973 (CrPC) — Section 173(8), 307, 34, 397, 401
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,648 judgments · page 827 of 2,383
High Courts14 Jul 2014Dismissed
The State of Madhya Pradesh Vs Subhashchandra
Madhya Pradesh High Court · (2014) 07 MP CK 0099
High Courts14 Jul 2014Disposed Off
Ashok Sharma Vs State of M.P.
Madhya Pradesh High Court · (2014) 07 MP CK 0094
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 197, 482Penal Code, 1860 (IPC) — Section 120B, 166, 167, 201, 34Prevention of Corruption Act, 1988 — Section 11, 13(1), 19(1), 19(3)
High Courts14 Jul 2014Dismissed
Umkar Singh Vs State of M.P.
Madhya Pradesh High Court · (2014) 07 MP CK 0093
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts14 Jul 2014Partly Allowed
Narayan Singh Prajapati Vs State of M.P.
Madhya Pradesh High Court · (2014) 07 MP CK 0087
High Courts14 Jul 2014
Banti Sharma Vs State of M.P.
Madhya Pradesh High Court · (2014) 07 MP CK 0018
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 307, 34
High Courts14 Jul 2014Dismissed
Umkar Singh Vs State of MP
Madhya Pradesh High Court · (2014) 07 MP CK 0010
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts11 Jul 2014
Rohit Kumar Vs State of M.P.
Madhya Pradesh High Court · (2014) 4 MPLJ 461 : (2015) 1 RCR(Civil) 548 : (2015) 1 RCR(Criminal) 530
Constitution of India, 1950 — Article 226, 227
High Courts11 Jul 2014Dismissed
Laxmi Vs Harivilas
Madhya Pradesh High Court · (2014) 07 MP CK 0296
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, Order 8 Rule 1, 148, 151Constitution of India, 1950 — Article 227Transfer of Property Act, 1882 — Section 61
High Courts11 Jul 2014Disposed Off
MP Rural Road Development Authority Vs Sanee Infrastructure
Madhya Pradesh High Court · (2014) 07 MP CK 0257
High Courts11 Jul 2014Disposed Off
Phaloudi Constructions And Infrastructure Pvt. Ltd. Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2014) 07 MP CK 0227
High Courts11 Jul 2014Allowed
Jitendra Singh Vs State of M.P.
Madhya Pradesh High Court · (2014) 07 MP CK 0213
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323
High Courts11 Jul 2014Dismissed
Anisa Bai Vs Sarmaniya
Madhya Pradesh High Court · (2014) 07 MP CK 0212
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 100, 151
High Courts11 Jul 2014Dismissed
Raghvendra Vs State of M.P.
Madhya Pradesh High Court · (2014) 07 MP CK 0149
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 6 Rule 17, 100, 151
High Courts11 Jul 2014Dismissed
Bhagwan Singh Vs State of M.P.
Madhya Pradesh High Court · (2014) 07 MP CK 0148
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts11 Jul 2014Dismissed
Rambeti Jain Vs Meena Devi Tomar
Madhya Pradesh High Court · (2014) 4 MPHT 184 : (2014) 3 MPLJ 634
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 11, 151Constitution of India, 1950 — Article 227
High Courts11 Jul 2014Dismissed
Rajkumar Vs Prakash
Madhya Pradesh High Court · (2014) 07 MP CK 0122
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts11 Jul 2014
Chhotelal Pachouri Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2014) 07 MP CK 0105
High Courts11 Jul 2014
Amit Yadav Vs State of M.P.
Madhya Pradesh High Court · (2014) 07 MP CK 0104
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 120B, 201, 419, 420, 468
High Courts11 Jul 2014
Tara Bai Vs State of M.P.
Madhya Pradesh High Court · (2014) 07 MP CK 0103
Criminal Procedure Code, 1973 (CrPC) — Section 174, 438Penal Code, 1860 (IPC) — Section 306