High Courts17 Jul 2014Dismissed
Principal Secretary State of M.P. Vs Banesingh Gurjar
Madhya Pradesh High Court · (2014) 07 MP CK 0151
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,648 judgments · page 825 of 2,383
High Courts17 Jul 2014
Lachchhu Vs State of M.P.
Madhya Pradesh High Court · (2014) 3 JLJ 348
Penal Code, 1860 (IPC) — Section 302, 323, 324
High Courts17 Jul 2014Allowed
Hem Singh Vs State of M.P.
Madhya Pradesh High Court · (2014) 07 MP CK 0119
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 294, 307, 34
High Courts17 Jul 2014Dismissed
Jaidev Singh Vs State of M.P.
Madhya Pradesh High Court · (2014) 07 MP CK 0118
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 304-B, 498-A
High Courts17 Jul 2014
Vijay Singh Kushwah Vs State of M.P.
Madhya Pradesh High Court · (2014) 07 MP CK 0083
High Courts16 Jul 2014
M.P.S.R.T.C., Bhopal and Others Vs Ram Sevak Tiwari and Others
Madhya Pradesh High Court · (2015) 1 MPJR 66
Constitution of India, 1950 — Article 226, 227Madhya Pradesh Uchcha Nyayalaya (Khand Nyaypeeth Ko Appeal) Adhiniyam, 2005 — Section 2(1)
High Courts16 Jul 2014Dismissed
Rampyari Vs Sate of MP
Madhya Pradesh High Court · (2014) 07 MP CK 0318
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts16 Jul 2014Allowed
Phaloudi Constructions and Infrastructure Pvt. Ltd. Vs Manish Gupta
Madhya Pradesh High Court · (2014) 07 MP CK 0315
High Courts16 Jul 2014
Devlal Vs State of M.P.
Madhya Pradesh High Court · (2014) 07 MP CK 0310
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 147, 148, 149, 294, 302
High Courts16 Jul 2014
Anwar Khan Vs State of M.P.
Madhya Pradesh High Court · (2014) 07 MP CK 0309
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323
High Courts16 Jul 2014Dismissed
Bhanupratap Singh Vs Sunil Kumar Singh
Madhya Pradesh High Court · (2014) 07 MP CK 0304
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9, Order 39 Rule 7Constitution of India, 1950 — Article 227
High Courts16 Jul 2014Allowed
Raj Singh Chauhan Vs State of M.P.
Madhya Pradesh High Court · (2014) 07 MP CK 0218
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12, 53Penal Code, 1860 (IPC) — Section 294, 302, 323, 336, 34
High Courts16 Jul 2014Dismissed
Hartoom Singh Vs Ramcharan
Madhya Pradesh High Court · (2014) 07 MP CK 0217
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts16 Jul 2014Dismissed
Pushpraj Bharti Vs Jayendra
Madhya Pradesh High Court · (2014) 07 MP CK 0211
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Penal Code, 1860 (IPC) — Section 34, 366, 452
High Courts16 Jul 2014Disposed Off
Tiwari Filling Center Unnao Dist. Datia Vs State Bank of India
Madhya Pradesh High Court · (2014) 07 MP CK 0177
Constitution of India, 1950 — Article 226
High Courts16 Jul 2014Allowed
R.K. Kartikeya Vs Rahul Jain
Madhya Pradesh High Court · (2014) 4 MPHT 245 : (2014) 4 MPJR 46
Criminal Procedure Code, 1973 (CrPC) — Section 197, 200, 482Penal Code, 1860 (IPC) — Section 120-B, 420Prevention of Corruption Act, 1988 — Section 10, 11, 13, 15, 19(1)
High Courts16 Jul 2014Dismissed
Vijay Singh Vs State of M.P.
Madhya Pradesh High Court · (2014) 07 MP CK 0077
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 147, 148, 149, 294, 302
High Courts16 Jul 2014Allowed
Devesh Gautam Vs The MP Board of Secondary Education
Madhya Pradesh High Court · (2014) 07 MP CK 0076
High Courts16 Jul 2014Dismissed
Municipal Corporation Vs Subhashchandra Talera
Madhya Pradesh High Court · (2014) 07 MP CK 0060
High Courts16 Jul 2014
Kallu Vs State of M.P.
Madhya Pradesh High Court · (2014) 07 MP CK 0009
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 294, 302, 307, 34, 429