High Courts21 Jul 2014Allowed
Prahlad Singh Rajawat Vs State of M.P.
Madhya Pradesh High Court · (2014) 07 MP CK 0091
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 294, 307, 34, 341
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,648 judgments · page 824 of 2,383
High Courts21 Jul 2014Dismissed
Nihal Singh Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2014) 07 MP CK 0064
Constitution of India, 1950 — Article 226
High Courts21 Jul 2014
Supreme Tyres Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (2015) 84 VST 155
High Courts18 Jul 2014
State of M.P. Vs Najmuddin and Others
Madhya Pradesh High Court · (2015) 1 MPLJ 376
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 100Limitation Act, 1963 — Section 14Madhya Pradesh Land Revenue Code, 1959 — Section 182, 257(m)
High Courts18 Jul 2014Partly Allowed
Devendra Singh Vs State of MP
Madhya Pradesh High Court · (2014) 07 MP CK 0155
Constitution of India, 1950 — Article 14, 21, 226Madhya Pradesh Rajya Suraksha Adhiniyam, 1990 — Section 5 (b), 5(b)Penal Code, 1860 (IPC) — Section 506, 509
High Courts18 Jul 2014Dismissed
Deepak Kumar Shakyawar Vs State of M.P.
Madhya Pradesh High Court · (2014) 07 MP CK 0121
High Courts18 Jul 2014Partly Allowed
Devendra Singh Vs State of M.P.
Madhya Pradesh High Court · (2014) 07 MP CK 0120
Constitution of India, 1950 — Article 14, 21, 226Madhya Pradesh Rajya Suraksha Adhiniyam, 1990 — Section 5(b)Penal Code, 1860 (IPC) — Section 506, 509
High Courts18 Jul 2014Disposed Off
B.L. Parmar Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2014) 07 MP CK 0075
High Courts18 Jul 2014Dismissed
Satya Narayan Sharma Vs State Of M.P.
Madhya Pradesh High Court · (2014) 07 MP CK 0067
High Courts18 Jul 2014Dismissed
B.B. Mathur Vs Subhash Saxena
Madhya Pradesh High Court · (2014) 07 MP CK 0066
Madhya Pradesh Nagar Tatha Gram Nivesh Adhiniyam, 1973 — Section 76-B(1), 76-B(2), 85
High Courts17 Jul 2014Dismissed
Mathura Lal Vs State of M.P.
Madhya Pradesh High Court · (2014) 07 MP CK 0317
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts17 Jul 2014Partly Allowed
Pesto Minochem Private Limited Vs Registrar of Companies
Madhya Pradesh High Court · (2014) 07 MP CK 0316
Companies Act, 1956 — Section 560, 560(6)
High Courts17 Jul 2014Disposed Off
Swami Sharan Kaushik Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2014) 07 MP CK 0312
High Courts17 Jul 2014Disposed Off
Badri Prasad Vs Ganesh Kumar
Madhya Pradesh High Court · (2014) 07 MP CK 0311
Civil Procedure Code, 1908 (CPC) — Section 100Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)(a), 12(1)(b), 12(1)(f)
High Courts17 Jul 2014Dismissed
Rameshwar Dayal Khandelwal Vs Garima
Madhya Pradesh High Court · (2014) 07 MP CK 0303
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Constitution of India, 1950 — Article 227
High Courts17 Jul 2014
Akshaya Kumar Yadav Vs State of M.P.
Madhya Pradesh High Court · (2014) 4 MPHT 204
Criminal Procedure Code, 1973 (CrPC) — Section 173(8)
High Courts17 Jul 2014Allowed
Chhutta Vs State of M.P.
Madhya Pradesh High Court · (2014) 07 MP CK 0164
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 120B, 376Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(2)(XII)
High Courts17 Jul 2014Partly Allowed
Ramsahay Daroga Vs Arun Kumar Daroga
Madhya Pradesh High Court · (2014) 07 MP CK 0163
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9, 151Constitution of India, 1950 — Article 227
High Courts17 Jul 2014
Rukmani Bai Vs Asharam
Madhya Pradesh High Court · (2014) 07 MP CK 0161
Civil Procedure Code, 1908 (CPC) — Section 10Constitution of India, 1950 — Article 227
High Courts17 Jul 2014
Raju Vs State of M.P.
Madhya Pradesh High Court · (2014) 4 MPHT 232
Criminal Procedure Code, 1973 (CrPC) — Section 294, 311, 323, 324, 326Evidence Act, 1872 — Section 165