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Madhya Pradesh High Court judgments

47,648 judgments · page 828 of 2,383

High Courts11 Jul 2014

Manish Kumar Sharma Vs Jagdish

Madhya Pradesh High Court · (2014) 4 MPHT 242 : (2014) 4 MPJR 88 : (2014) 3 MPLJ 701

Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(d), Order 47 Rule 1, Order 5 Rule 12, Order 9 Rule 13Limitation Act, 1963 — Section 5Motor Vehicles Act, 1988 — Section 166
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High Courts11 Jul 2014Dismissed

Shiv Singh Vs Harnarayan

Madhya Pradesh High Court · (2014) 4 MPHT 141

Criminal Procedure Code, 1973 (CrPC) — Section 372Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 336
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High Courts11 Jul 2014Dismissed

Dataram Singh Vs Brindawan Singh

Madhya Pradesh High Court · (2014) 4 MPHT 156 : (2014) 3 MPLJ 612

Civil Procedure Code, 1908 (CPC) — Order 11 Rule 2, Order 11 Rule 3, Order 2 Rule 2, Order 2 Rule 3, Order 23 Rule 1Constitution of India, 1950 — Article 227
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High Courts11 Jul 2014Allowed

Bismilla Bee Vs Arjuman Aara

Madhya Pradesh High Court · (2014) 3 JLJ 97 : (2014) 5 MPHT 182 : (2014) 3 MPLJ 593

Civil Procedure Code, 1908 (CPC) — Order 18 Rule 4, Order 39 Rule 1, Order 39 Rule 2, Order 8 Rule 1, 148Constitution of India, 1950 — Article 227
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High Courts11 Jul 2014Dismissed

Rachna Soni Vs State of M.P.

Madhya Pradesh High Court · (2014) 07 MP CK 0059

Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 34, 498A
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High Courts11 Jul 2014

Abdul Vasim Vs State of M.P.

Madhya Pradesh High Court · (2014) 07 MP CK 0015

Criminal Procedure Code, 1973 (CrPC) — Section 438Madhya Pradesh Excise Act, 1915 — Section 34(2)
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High Courts11 Jul 2014

Prahlad Vs State of M.P.

Madhya Pradesh High Court · (2014) 07 MP CK 0012

Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 201, 302, 34, 363
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High Courts11 Jul 2014

Harbhajan Singh Vs State of M.P.

Madhya Pradesh High Court · (2014) 07 MP CK 0005

Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 147, 148, 149, 307
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High Courts11 Jul 2014

Phool Singh Vs State of M.P.

Madhya Pradesh High Court · (2014) 07 MP CK 0004

Criminal Procedure Code, 1973 (CrPC) — Section 161, 438Penal Code, 1860 (IPC) — Section 120B, 363, 366, 376Protection of Children from Sexual Offences Act, 2012 — Section 4
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High Courts10 Jul 2014Dismissed

Jagdish Singh Sankhwar Vs Archana

Madhya Pradesh High Court · (2014) 3 DMC 315 : (2014) 5 MPHT 297 : (2014) 3 MPLJ 618

Constitution of India, 1950 — Article 227Hindu Marriage Act, 1955 — Section 24
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High Courts10 Jul 2014Dismissed

The Scindia Education Society Vs Municipal Corporation

Madhya Pradesh High Court · AIR 2014 MP 136

Ancient and Historical Monuments and Archaeological Sites and Remains (Declaration of National Importance) Act, 1951 — Section 3Ancient Monuments and Archaeological Sites and Remains Act, 1958 — Section 2(4), 3Ancient Monuments Preservation Act, 1904 — Section 2(4), 3
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