High Courts10 Jul 2014
Sirwatia Vs Laloo
Madhya Pradesh High Court · (2014) 07 MP CK 0190
Penal Code, 1860 (IPC) — Section 107, 306, 323, 34, 341
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,648 judgments · page 829 of 2,383
High Courts10 Jul 2014
Surendra Patel Vs Ritu
Madhya Pradesh High Court · (2014) 4 MPHT 334 : (2014) 4 MPLJ 326 : (2015) 1 RCR(Civil) 382
Guardians and Wards Act, 1890 — Section 12, 25, 47Hindu Minority and Guardianship Act, 1956 — Section 6
High Courts10 Jul 2014Dismissed
Mahaveer Singh Vs Janki Arora
Madhya Pradesh High Court · (2014) 07 MP CK 0167
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts10 Jul 2014
Shabnam Khan Vs State of M.P.
Madhya Pradesh High Court · (2014) 07 MP CK 0101
Criminal Procedure Code, 1973 (CrPC) — Section 154, 154(1), 155, 156, 157
High Courts10 Jul 2014
Hukum Singh Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2014) 07 MP CK 0100
Criminal Procedure Code, 1973 (CrPC) — Section 437(3), 439Penal Code, 1860 (IPC) — Section 147, 148, 149, 294, 323Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(v), 3(1)(x)
High Courts10 Jul 2014
Parmal Singh Vs State of M.P.
Madhya Pradesh High Court · (2014) 07 MP CK 0072
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 406, 409
High Courts10 Jul 2014
Vivek Vs State of M.P.
Madhya Pradesh High Court · (2014) 07 MP CK 0071
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 147, 148, 149, 294, 307Protection of Children from Sexual Offences Act, 2012 — Section 6
High Courts10 Jul 2014
Banti Vs State of M.P.
Madhya Pradesh High Court · (2014) 07 MP CK 0070
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 120B, 406, 407
High Courts10 Jul 2014
Vishnu Prasad Vs State of M.P.
Madhya Pradesh High Court · (2014) 07 MP CK 0069
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 333Protection of Children from Sexual Offences Act, 2012 — Section 6
High Courts10 Jul 2014
Naveen Gupta Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2014) 3 JLJ 33
Criminal Procedure Code, 1973 (CrPC) — Section 216, 227, 228, 320, 321Limitation Act, 1963 — Section 5Penal Code, 1860 (IPC) — Section 306, 498A
High Courts10 Jul 2014Dismissed
Rakesh Vs Pholan Devi
Madhya Pradesh High Court · AIR 2014 MP 178
Hindu Marriage Act, 1955 — Section 13, 13(1), 13(1)(1a), 28
High Courts10 Jul 2014Allowed
Seema Bhadauria Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2014) 07 MP CK 0034
Criminal Procedure Code, 1973 (CrPC) — Section 161, 482Penal Code, 1860 (IPC) — Section 304B, 34, 498A
High Courts10 Jul 2014
Dharmendra Singh Raghuwanshi Vs State of MP
Madhya Pradesh High Court · (2014) 07 MP CK 0022
High Courts10 Jul 2014Disposed Off
Balaji Stone Crusher Vs State of M.P.
Madhya Pradesh High Court · (2014) 07 MP CK 0021
Environment (Protection) Act, 1986 — Section 3
High Courts09 Jul 2014Allowed
Hemraj Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2014) 07 MP CK 0298
Criminal Procedure Code, 1973 (CrPC) — Section 437(3)Penal Code, 1860 (IPC) — Section 302, 307, 34
High Courts09 Jul 2014Dismissed
Niyaz Aalam Vs Nagar Palika Parishad
Madhya Pradesh High Court · (2014) 07 MP CK 0293
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts09 Jul 2014Dismissed
Mahendra Kumar Oudichay Vs State of M.P.
Madhya Pradesh High Court · (2014) 07 MP CK 0292
Civil Procedure Code, 1908 (CPC) — Section 100Madhya Pradesh Land Revenue Code, 1959 — Section 248
High Courts09 Jul 2014Allowed
Yuva Vyavasayik Shikshan Sansthan Vs National Council for Teacher Education
Madhya Pradesh High Court · (2014) 07 MP CK 0236
High Courts09 Jul 2014
Krishan Panday and Co. Vs State of M.P.
Madhya Pradesh High Court · (2014) 07 MP CK 0235
High Courts09 Jul 2014Allowed
Kamla Devi Vs Sunita Devi
Madhya Pradesh High Court · (2014) 07 MP CK 0234
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17, Order 7 Rule 14(3), 151